A. Prabhakaran vs The Deputy Superintendent Of ...
2023 Latest Caselaw 12822 Mad

                                                                                Crl.A.No.975 of 2023



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 20.09.2023

                                                        CORAM

                                  THE HONOURABLE MRS. JUSTICE R. HEMALATHA

                                                   Crl.A.No.975 of 2023

                     A. Prabhakaran                                            ... Appellant

                                                           Vs.

                     1. The Deputy Superintendent of Police,
                        Mettupalayam,
                        Coimbatore District.

                     2. The Inspector of Police,
                        Annur Police Station
                        Coimbatore District
                        (Crime No. 397/2023)

                     3. S. Priyadharsini                                    ... Respondents

                     Prayer : Criminal Appeal filed under Section 14(A) of the SC and ST Act,
                     to set aside the order dated 18.08.2023 passed in Crl.M.P. No.4563 of
                     2023 by the learned Principal District & Sessions Judge, Coimbatore.


                                   For Appellant      : Mr.A.M. Natraj
                                   For R1 & R2        : Mr. S.Sugendran
                                                        Addtional Public Prosecutor.

                     Page 1 of 2

https://www.mhc.tn.gov.in/judis
                                                                                 Crl.A.No.975 of 2023



                                                                            R.HEMALATHA,J.
                                                                                             bga
                                                      JUDGMENT

When the matter is taken up for hearing today, learned counsel

appearing for the appellant sought permission of this Court to withdraw

this Criminal Appeal. He also made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel for

the appellant, this Criminal Appeal is dismissed as withdrawn.

20.09.2023 Index: Yes/No Internet: Yes/No Speaking/Non-Speaking order bga

To

1. The Deputy Superintendent of Police, Mettupalayam, Coimbatore District.

2. The Inspector of Police, Annur Police Station Coimbatore District (Crime No. 397/2023)

Crl.A.No.975 of 2023

https://www.mhc.tn.gov.in/judis