S.Sampathy vs The State Of Tamil Nadu
2023 Latest Caselaw 12254 Mad

                                                                              W.P.No.26556 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 11.09.2023

                                                     CORAM

                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                              W.P.No.26556 of 2023
                                                      and
                                             W.M.P.No.25961 of 2023

                     S.Sampathy,
                     S/o.Late Subramani                                      ... Petitioner

                                                        Vs.

                     1. The State of Tamil Nadu,
                        Rep. by the Superintendent of Police,
                        Ranipet, Ranipet District.

                     2. The Deputy Superintendent of Police,
                        Arakkonam, Ranipet District.

                     3. The Inspector of Police,
                        Arakkonam,
                        Ranipet District.

                     4.S.Ganesh,
                       S/o.Sampath                                           ... Respondents

                     Prayer: Writ Petition filed under Article 226 of Constitution of India, to
                     issue a Writ of Mandamus directing the third respondent police to give
                     police protection to my house property situated at Door No.90,
                     Vedachalam Street, Arakkonam – 631 001, Ranipet District.


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                                                                                   W.P.No.26556 of 2023

                                        For Petitioner    : Mr.Secular S.Arun Kumar

                                        For Respondents : Mr.A.Damodaran
                                                          Additional Public Prosecutor [R1 to R3]
                                                           *****

                                                         ORDER

This Writ Petition has been filed seeking for a direction to the

third respondent police to give police protection to the petitioner's house

property situated at Door No.90, Vedachalam Street, Arakkonam – 631

001, Ranipet District.

2. Heard Mr.Secular S.Arun Kumar, learned counsel for petitioner

and Mr.A.Damodaran, learned Additional Public Prosecutor appearing on

behalf of respondents 1 to 3.

3. Learned Additional Public Prosecutor appearing for respondents

1 to 3 submitted that on the complaint given by the petitioner, a petition

enquiry is pending in Current Paper No.204 of 2022 on the file of the

third respondent police and a final decision will be taken on the

complaint given by the petitioner.

https://www.mhc.tn.gov.in/judis

W.P.No.26556 of 2023

4. The third respondent is directed to conduct enquiry in keeping

with the judgment of the Supreme Court of India in Lalitha Kumari Vs.

Government of Uttar Pradesh reported in 2013 (6) CTC 353, wherein

the Supreme Court has enumerated the nature of cases where preliminary

enquiry can be conducted and has also restricted the period, for which

preliminary enquiry can be conducted. The third respondent is also

directed to complete the enquiry in the case and take a decision within a

period of two (2) weeks from the date of receipt of a copy of this order.

With the above direction, this Writ Petition is disposed of. No

costs. Consequently, connected miscellaneous petition is closed.

11.09.2023

Speaking Order/Non-speaking Order Index :Yes/No Neutral citation: Yes/No gm

N.ANAND VENKATESH, J.

https://www.mhc.tn.gov.in/judis

W.P.No.26556 of 2023

gm To

1.The Superintendent of Police, Ranipet, Ranipet District.

2.The Deputy Superintendent of Police, Arakkonam, Ranipet District.

3.The Inspector of Police, Arakkonam, Ranipet District.

4.The Public Prosecutor, High Court, Madras.

W.P.No.26556 of 2023

11.09.2023

https://www.mhc.tn.gov.in/judis