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K.Suresh Kumar vs The State Of Tamil Nadu
2023 Latest Caselaw 13855 Mad

Citation : 2023 Latest Caselaw 13855 Mad
Judgement Date : 12 October, 2023

Madras High Court
K.Suresh Kumar vs The State Of Tamil Nadu on 12 October, 2023
                                                                 W.A.(MD) No.373 of 2020



                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 12.10.2023

                                                      CORAM:

                                    THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                       and
                                  THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN


                                              W.A.(MD) No.373 of 2020


                 K.Suresh Kumar                                                ... Appellant

                                                       -vs-


                 1.The State of Tamil Nadu
                   rep.by its Secretary to Government
                   Transport Department and Chairman of
                     Board of Directors of State
                     Transport Undertakings
                   Fort St.George, Chennai-600 009

                 2.The Managing Director
                   Tamil Nadu State Transport
                    Corporation (Tirunelveli) Ltd.,
                   No.19, Trivandrum Road
                   Vannarpettai Post, Tirunelveli

                 3.The General Manager
                   Tamil Nadu State Transport
                    Corporation (Tirunelveli) Ltd.,
                   Nagercoil Region
                   Ranithottam, Ranithottam Post
                   Kanyakumari District


                 ____________
                 Page 1 of 4

https://www.mhc.tn.gov.in/judis
                                                                         W.A.(MD) No.373 of 2020



                 4.The Administrator
                   Tamil Nadu State Transport Corporation
                    Employees Pension Fund Trust
                   Thiruvalluvar Illam
                   Pallavan Salai, Chennai-600 002                                     ... Respondents

                           Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                 order, dated 06.11.2019, passed in W.P.(MD) No.23406 of 2019, on the file of

                 this Court.

                                  For Appellant     : Mr.S.Sivakumar

                                  For Respondents   : Mr.S.Shanmugavel
                                                      Additional Government Pleader for R1
                                                      Mr.R.Rajamohan
                                                      Standing Counsel for R2 to R4

                                                       JUDGMENT

[Judgment of the Court was made by S.M.SUBRAMANIAM, J.]

This writ appeal is directed against the order of the learned Single

Judge, dated 06.11.2019, passed in W.P.(MD) No.23406 of 2019.

2. Today, when the matter was taken up for hearing, learned

Standing Counsel appearing for the respondent – Transport Corporation, on

instructions, submitted that the terminal and pensionary benefits due to the

appellant / writ petitioner have already been settled.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD) No.373 of 2020

3. If the pension scheme in force is applicable to the appellant, the

respondent – Transport Corporation is directed to consider the same in the

manner known to law.

4. With the above observation, the writ appeal is disposed of. No

costs.




                                                             [S.M.S., J.]          [V.L.N., J.]
                                                                       12.10.2023
                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No

                 krk

                 To:

The Secretary to Government Transport Department and Chairman of Board of Directors of State Transport Undertakings State of Tamil Nadu, Fort St.George, Chennai-600 009.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD) No.373 of 2020

S.M.SUBRAMANIAM, J.

and V.LAKSHMINARAYANAN, J.

krk

W.A.(MD) No.373 of 2020

12.10.2023

____________

https://www.mhc.tn.gov.in/judis

 
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