N.Ragupathy vs The Managing Director
2023 Latest Caselaw 13675 Mad

                                                                          W.A.(MD)Nos.1343 to 1345 of 2018


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 09.10.2023

                                                         CORAM

                           THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                              AND
                         THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                         W.A.(MD)Nos.1343 to 1345 of 2018
                                      and C.M.P.(MD) Nos.9542 to 9544 of 2018

                     N.Ragupathy                                 ... Appellant / Petitioner in W.A.
                                                                     (MD) No.1343 of 2018

                     C.Jawahar                                   ... Appellant / Petitioner in W.A.
                                                                      (MD) No.1344 of 2018

                     P.Manoharan                                 ... Appellant / Petitioner in W.A.
                                                                     (MD) No.1345 of 2018


                                                             Vs

                     The Managing Director,
                     Tamil Nadu Minerals Limited,
                     Chennai -5.                             .. Respondent / Respondent
                                                                 in all the Writ Appeals


                     COMMON PRAYER:- Writ Appeals filed under Clause 15 of Letters
                     Patent Act, to set aside the common order dated 28.11.2017 made in W.P.
                     (MD)Nos.2898 to 2900 of 2013 on the file of this Court.
                                  For Appellant in all           : Mr.C.Venkateh Kumar
                                    the Writ Appeals               for M/s.Ajmal Associates
                                                          ****

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https://www.mhc.tn.gov.in/judis
                                                                      W.A.(MD)Nos.1343 to 1345 of 2018


                                              COMMON JUDGMENT

                         (Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

                                  Learned counsel for the appellants seeks permission of this

                     Court to withdraw these Writ Appeals and he has also made an

                     endorsement to that effect in the Writ Appeals. Recording the same, these

                     Writ Appeals are dismissed as withdrawn. No costs. Consequently,

                     connected Civil Miscellaneous Petitions are closed.




                                                              [S.M.S.J.,] &       [V.L.N.J.,]
                     NCC          :Yes/No                              09.10.2023
                     Index        :Yes/No
                     SJ




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https://www.mhc.tn.gov.in/judis
                                             W.A.(MD)Nos.1343 to 1345 of 2018


                                          S.M.SUBRAMANIAM, J.

AND V. LAKSHMINARAYANAN, J.

SJ

W.A.(MD)Nos.1343 to 1345 of 2018

09.10.2023

https://www.mhc.tn.gov.in/judis