Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.Kanakka Devar vs Kakarla Usha
2023 Latest Caselaw 15496 Mad

Citation : 2023 Latest Caselaw 15496 Mad
Judgement Date : 30 November, 2023

Madras High Court

K.Kanakka Devar vs Kakarla Usha on 30 November, 2023

Author: R.Subramanian

Bench: R.Subramanian

                                                                              Cont.P.No.2376 of 2023

                                  THE HIGH COURT OF JUDICATURE AT MADRAS
                                                DATED: 30.11.2023
                                                         CORAM:
                          THE HONOURABLE MR. JUSTICE R.SUBRAMANIAN
                                              AND
                    THE HONOURABLE MRS. JUSTICE K.GOVINDARAJAN THILAKAVADI

                                              Cont.P.No.2376 of 2023



                     K.Kanakka Devar                                               ...Petitioner



                                                          Vs.

                     1.Kakarla Usha, I.A.S.,
                       Secretary to Gvernment,
                       School Education Department,
                       Secretariat, Chennai – 600 009.

                     2.G.Arivoli,
                       Director of School Education,
                       DPI Campus, College Road,
                       Chennai – 600 006.                                        ...Respondents



                     Prayer: Contempt Petition filed under Section 11 of the Contempt of Courts
                     Act, 1971 to punish the respondents for the deliberate and wilful
                     disobedience of the order dated 15.02.2023 passed by this Court in
                     W.A.No.4150 of 2019 against W.P.No.27341 of 2005.

                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                 Cont.P.No.2376 of 2023




                                             For Petitioner    : Mr.A.Rajaram

                                             For Respondents   : Mr.S.Silambanan,
                                                                 Additional Advocate General,
                                                                 Assisted by Mr.D.Ravichander,
                                                                 Special Government Pleader
                                                                 and
                                                                 Mr.G.Ameedius,
                                                                 Government Advocate

                                                                Ms.Kakarla Usha,
                                                                Then Secretary To Government,
                                                                Education Department
                                                                appeared in person


                                                         *********


                                                          ORDER

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

The 1st respondent viz., then Secretary to Government, School

Education Department has filed an affidavit stating that the order made in

the writ appeal has been complied with and the petitioner herein has been

paid the arrears based on the difference between the salary payable to him as

a Lab Assistant and the salary paid to him as a Record Clerk. The

proceedings has also been placed before us.

https://www.mhc.tn.gov.in/judis

2. Though there is some delay in complying with the orders of the

Court, we are satisfied with the explanation offered by the Secretary in the

affidavit.

3. Accordingly, this Contempt Petition is closed.

                                                                       (R.S.M.,J.)    (K.G.T.,J.)
                     dsa                                                      30.11.2023
                     Index             :No
                     Internet          :Yes
                     Neutral Citation  :No
                     Non-Speaking order







https://www.mhc.tn.gov.in/judis

R.SUBRAMANIAN, J.

and K.GOVINDARAJAN THILAKAVADI, J.

dsa

30.11.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter