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P.R.Karuppaiah vs Muthulakshmi
2023 Latest Caselaw 15460 Mad

Citation : 2023 Latest Caselaw 15460 Mad
Judgement Date : 30 November, 2023

Madras High Court

P.R.Karuppaiah vs Muthulakshmi on 30 November, 2023

                                                                                       S.A.No.1416 of 2004


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                       DATED : 30.11.2023

                                                            CORAM

                                     THE HONOURABLE MRS.JUSTICE R.KALAIMATHI

                                                       S.A.No.1416 of 2004

                     P.R.Karuppaiah                                              ...Appellant
                                                               vs.
                     1.Muthulakshmi
                     2.Nagammal
                     3.Govinda Thevar                                          ... Respondents


                     Prayer: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 26.09.2003 in
                     A.S.No.137 of 2001 on the file of the Principal District Court,
                     Pudukkottai reversing the Judgment and Decree dated 13.08.2001 in
                     O.S.No.112 of 1997 on the file of the District Munsif Court at Aranthangi.

                     For Appellant                 :       No appearance

                     For Respondents               :       No appearance for R1 & R2


                                                          JUDGMENT

As there was no representation for the appellant on 17.11.2023,

the matter is posted today under the caption 'for dismissal'.

https://www.mhc.tn.gov.in/judis

2. Today also, there is no representation for the appellant. Hence,

the Second Appeal stands dismissed for non-prosecution. No costs.

30.11.2023

NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

To

1.The Principal District Judge, Pudukkottai

2.The District Munsif, Aranthangi

3.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

R.KALAIMATHI, J.

mbi

30.11.2023

https://www.mhc.tn.gov.in/judis

 
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