Harisaravanan vs Ananthalakshmi
2023 Latest Caselaw 14877 Mad

Madras High Court

Harisaravanan vs Ananthalakshmi on 24 November, 2023

                                                                     C.M.A.(MD).No.146 of 2021

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 24.11.2023

                                                     CORAM:

                           THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
                                              AND
                               THE HONOURABLE MR.JUSTICE P.B.BALAJI

                                         CMA(MD) No.146 of 2021 and
                                       CMP(MD) Nos.1258 and 11841 of 2021

                     Harisaravanan,,                                     ...Appellant

                                                          Vs

                     Ananthalakshmi,,
                     D/o. Jeyaraj, Door No.9/154,
                     Ramasamipuram, Kaliamman Kovil Street,
                     Aruppukottai Taluk,
                     Virudhunagar District..                          ... Respondent

                     PRAYER: Civil Miscellaneous Appeal is filed under Section 19(1) of the
                     Family Court Act, against the order and decreetal order dated 14.10.2020
                     in HMOP No.158 of 2019 on the file of the Family Court, Sivagangai.


                                         For Appellant     : Mr.Balamurugapandi
                                         For Respondent    : Mr.K.Rajeshwaran




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https://www.mhc.tn.gov.in/judis
                                                                        C.M.A.(MD).No.146 of 2021



                                                   JUDGMENT

The learned counsel for the appellant seeks permission of this

Court to withdraw the civil miscellaneous appeal. He has also circulated

a letter dated 17.11.2023 to the Registry.

2. In view of the submission made and letter circulated to the

Registry, the civil miscellaneous appeal is dismissed as withdrawn. No

costs. Consequently connected Miscellaneous Petitions are closed.

                                                                  (T.K.R.,J.)       (P.B.B.,J.)

                                                                           24.11.2023
                     NCC           : Yes/No
                     Index         : Yes/No

                     RR

                     To

1.The Family Court, Sivagangai.

2.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

RMT.TEEKAA RAMAN,J.

AND P.B.BALAJI, J.

RR

24.11.2023

https://www.mhc.tn.gov.in/judis