Mohammed Jawahar Ali vs The District Collector
2023 Latest Caselaw 14876 Mad

Madras High Court

Mohammed Jawahar Ali vs The District Collector on 24 November, 2023

Author: D.Bharatha Chakravarthy

Bench: Sanjay V.Gangapurwala, D.Bharatha Chakravarthy

                                                                              W.A.No.2775 of 2023


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:      24.11.2023

                                                           CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                            AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                                W.A.No.2775 of 2023

                     Mohammed Jawahar Ali                                ..    Appellant


                                                     Vs.

                     1.The District Collector,
                       Office of the District Collector,
                       Nagapattinam.

                     2.The Chief Educational Officer,
                       Office of the Chief Education Officer,
                       Nagapattinam.

                     3.The District Educational Officer (Private Schools),
                       Office of the District Education Officer,
                       Nagapattinam.

                     4.Al-Amaan Crescent Matriculation Higher Secondary School,
                       Adhalaiyur, Enangudi,
                       Nagapattinam.                              ..    Respondents




                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                              W.A.No.2775 of 2023




                     Prayer : Appeal filed under Clause 15 of the Letters Patent against the
                     order of the learned Single Judge dated 28.8.2023 passed in
                     W.P.No.25283 of 2023.


                                      For the Appellant       : Mr.M.Radhakrishnan

                                      For the Respondents     : Mr.P.Muthukumar
                                                                State Government Pleader
                                                                for respondents 1 to 3

                                                              : Mr.S.Gajapathi Krishnan
                                                                for respondent No.4


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

We have heard Mr.M.Radhakrishnan, learned counsel for the

appellant; Mr.P.Muthukumar, learned State Government Pleader for

respondents 1 to 3; and, Mr.S.Gajapathi Krishnan, learned counsel for

respondent No.4.

2. An undertaking is filed by the appellant that his children,

namely Fathima Busra and Murshida Busra, are studying XI standard in

the fourth respondent school. They may be allowed to pursue their

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studies for this academic year in the fourth respondent school and in

the next academic year (XII standard), the appellant will withdraw his

children from the fourth respondent school and admit them in some

other school.

3. Learned counsel for the fourth respondent, on instructions

from the fourth respondent, agrees to the same.

4. We accept the undertaking of the appellant that in the next

academic year, the appellant would withdraw his children from the

fourth respondent school for admission to some other school.

5. In view of the aforesaid, the writ appeal stands disposed of.

There will be no order as to costs. Consequently, C.M.P.Nos.23291 and

23292 of 2023 are closed.

                                                               (S.V.G., CJ.)            (D.B.C., J.)
                                                                               24.11.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No
                     bbr

https://www.mhc.tn.gov.in/judis

To

1.The District Collector, Office of the District Collector, Nagapattinam.

2.The Chief Educational Officer, Office of the Chief Education Officer, Nagapattinam.

3.The District Educational Officer (Private Schools), Office of the District Education Officer, Nagapattinam.

https://www.mhc.tn.gov.in/judis

THE HON'BLE CHIEF JUSTICE AND D.BHARATHA CHAKRAVARTHY, J.

bbr

24.11.2023

https://www.mhc.tn.gov.in/judis