Tvl.S.S.D.Spinning Mills Ltd vs The Assistant Commissioner (Ct)
2023 Latest Caselaw 14319 Mad

                                                                           W.A.(MD) Nos.779 to 781 of 2022


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 17.11.2023

                                                     CORAM

                           THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                              AND
                         THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                      W.A.(MD) Nos.779 to 781 of 2022
                        and C.M.A. (MD) Nos.6644, 6647 & 6648 and 6649 & 6650 of 2022

                     Tvl.S.S.D.Spinning Mills Ltd.,
                     Represented by its Director,
                     C.Rajadurai, aged about 57 years,
                     S/o. Late.S.S.D.Chellakani,
                     No.722 – A, Main Road,
                     Kovilpatti,
                     Tuticorin District – 628 501.               ... Appellant/Writ Petitioner in
                                                                           all the Writ Appeals

                                                         -Vs.-

                     1.The Assistant Commissioner (CT),
                       Now re-designated as
                       the Deputy Commissioner (ST),
                       Commercial Taxes Buildings,
                       Beach Road,
                       Tuticorin 628001.

                     2.The Commercial Tax Officer – I,
                       Kovilpatti – I Assessment Circle,
                       Commercial Tax Office,
                       Ettayapuram Road,
                       Kovilpatti,
                       Tuticorin District – 628 502.             ... Respondents/Respondents in
                                                                           all the Writ Appeals


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https://www.mhc.tn.gov.in/judis
                                                                         W.A.(MD) Nos.779 to 781 of 2022


                     COMMON PRAYER:- Writ Appeals filed under Clause 15 of Letters
                     Patent Act, to set aside the common order dated 03.03.2022 made in W.P.
                     (MD)Nos.3101 to 3103 of 2022 on the file of this Court.


                                            For Appellant in all : Mr.B.Rooban
                                            the Writ Appeals

                                            For Respondents in : Mr.T.Amjadkhan
                                            the Writ Appeals     Government Advocate
                                                         ****

                                              COMMON JUDGMENT

                        (Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

                                  Learned counsel for the appellant seeks permission of this

                     Court to withdraw these Writ Appeals and he has also made an

                     endorsement to that effect in these Writ Appeals. Recording the same, the

                     Writ Appeals are dismissed as withdrawn. No costs. Consequently,

                     connected Civil Miscellaneous Petitions are closed.




                                                                 [S.M.S.J.,] & [V.L.N.J.,]
                     NCC          :Yes/No                                17.11.2023
                     Index        :Yes/No
                     SJ

                     To
                     1.The Assistant Commissioner (CT),
                       Now re-designated as
                       the Deputy Commissioner (ST),

                     2/4
https://www.mhc.tn.gov.in/judis
                                                           W.A.(MD) Nos.779 to 781 of 2022


                        Commercial Taxes Buildings,
                        Beach Road,
                        Tuticorin 628001.

                     2.The Commercial Tax Officer – I,
                       Kovilpatti – I Assessment Circle,
                       Commercial Tax Office,
                       Ettayapuram Road,
                       Kovilpatti,
                       Tuticorin District – 628 502.




                     3/4
https://www.mhc.tn.gov.in/judis
                                             W.A.(MD) Nos.779 to 781 of 2022


                                        S.M.SUBRAMANIAM, J.

AND V. LAKSHMINARAYANAN, J.

SJ

W.A.(MD) Nos.779 to 781 of 2022

17.11.2023

https://www.mhc.tn.gov.in/judis