Subburam vs Anandavalli ... Plaintiff/
2023 Latest Caselaw 14318 Mad

                                                                                  S.A.No.1311 of 2004


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED :      17.11.2023

                                                     CORAM

                                  THE HONOURABLE MRS.JUSTICE R. KALAIMATHI

                                                S.A.No. 1311 of 2004

                     1.Subburam
                     2.Elangovan
                     3.Jothiprema
                     4.Murali                               ... Defendants/Appellants/
                                                                      Appellants

                                                     -Vs-

                     Anandavalli                            ... Plaintiff/Respondent/Respondent

                     PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                     Code, against the judgment and decree, dated 03.04.2002 made in A.S.No.
                     220 of 2001 on the file of the Sub-Court, Aruppukkottai, confirming the part
                     of judgment and decree, dated 20.03.1998 in O.S.No.305 of 1994 on the file
                     of the District Munsif Court, Aruppukkottai.


                                          For Appellants    : No appearance
                                          For Respondent    : No appearance




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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                   S.A.No.1311 of 2004


                                                       JUDGMENT

When the matter came up for hearing on 31.10.2023, there was no

representation for the appellants and hence, the matter is posted today under

the caption “for dismissal”. Today also there is no representation for the

appellants. Hence, this appeal stands dismissed for non-prosecution. No

costs.

17.11.2023 NCC:Yes/No Index:Yes/No Internet::Yes/No

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https://www.mhc.tn.gov.in/judis S.A.No.1311 of 2004

To

1.The Sub-Court, Aruppukkottai.

2.The District Munsif Court, Aruppukkottai.

3. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

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https://www.mhc.tn.gov.in/judis S.A.No.1311 of 2004

R. KALAIMATHI,J.

Ns

S.A.No.1311 of 2004

17.11.2023

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https://www.mhc.tn.gov.in/judis