P.Pandi vs P.Seethai
2023 Latest Caselaw 14149 Mad

                                                                        S.A.No.1313 of 2004

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 01.11.2023

                                                     CORAM:

                                  THE HONOURABLE MRS.JUSTICE KALAIMATHI

                                              S.A.No.1313 of 2004


                 P.Pandi                                                   ... Appellant
                                                      -Vs-
                 1.P.Seethai
                 2.A.Pandi                                                ... Respondents


                 PRAYER: The Second Appeal is filed under Section 100 of the Civil
                 Procedure Code, against the judgment and decree passed by the IV
                 Additional Sub Court, Madurai in A.S.No.35 of 2003, dated 16.04.2004,
                 confirming the judgment and decree passed by the District Munsif Court,
                 Melur, Madurai District in O.S.No.16 of 2002, dated 10.12.2002.


                                     For Appellant    : No appearance
                                     For Respondents : No appearance




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                              S.A.No.1313 of 2004



                                                    JUDGMENT

The second appeal is of the year 2004. On 18.10.2023, as there

was no representation for the appellant, today it is posted under the

caption for dismissal. Today also there is no representation for the

appellant. Hence, the Second Appeal stands dismissed for non-

prosecution. No costs.

01.11.2023 NCC:Yes/No Index:Yes/No Internet:Yes/No

akv

To

1.The IV Additional Sub Court, Madurai.

2.The District Munsif Court, Melur, Madurai District.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.No.1313 of 2004

R.KALAIMATHI,J.

akv

S.A.No.1313 of 2004

01.11.2023

https://www.mhc.tn.gov.in/judis