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Halmark Foundations Limited vs The Assistant Revenue Officer
2023 Latest Caselaw 3625 Mad

Citation : 2023 Latest Caselaw 3625 Mad
Judgement Date : 31 March, 2023

Madras High Court
Halmark Foundations Limited vs The Assistant Revenue Officer on 31 March, 2023
                                                                                     W.A.No.775 of 2023

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED 31.03.2023

                                                            CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                                      W.A.No.775 of 2023
                                                     C.M.P.No.7542 of 2023

                     Halmark Foundations Limited
                     represented by its Director,
                     SP-35, Developed Plot Estate,
                     Guindy, Chennai – 600 032.                                         .. Appellant

                                                              Vs.

                     1.The Assistant Revenue Officer,
                     Zone – 13, Revenue Department,
                     Greater Chennai Corporation,
                     No.115, Muthulakshmi Salai,
                     Adyar, Chennai – 600 020.

                     2.The Commissioner,
                     Greater Chennai Corporation,
                     Ripon Building, Chennai – 600 003.                              .. Respondents


                                  Writ Appeal filed under Clause 15 of the Letters Patent against the

                     order dated 06.03.2023 passed in W.P.No.6409 of 2023 on the file of this

                     Court.

                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                     W.A.No.775 of 2023

                                             For Appellant   : Mr.Srinath Sridevan
                                                               Senior Counsel for
                                                               Ms.Joytsna Sivakumar
                                             For Respondents : Mr.G.T.Subramaniam

                                                          JUDGMENT

[Judgement of the Court was delivered by R.MAHADEVAN, J.]

Assailing the order dated 06.03.2023 passed by the learned Judge in

W.P.No.6409 of 2023, the petitioner has come up with the present appeal.

2. When the matter was taken up for hearing, the learned Senior

Counsel appearing for the appellant sought permission of this Court to

withdraw this appeal, stating that subsequent to the order impugned herein,

the first respondent has passed an order dated 09.03.2023, which, the

appellant is inclined to challenge before the competent authority in the

manner known to law. He has also made an endorsement in the court bundle

to that effect. Further, the learned senior counsel prayed for an interim

protection until the appellant approaches the competent authority by filing

necessary appeal, for which, the learned counsel appearing for the

respondents has no serious objection.

https://www.mhc.tn.gov.in/judis W.A.No.775 of 2023

3. In view of the above, permission is granted and the appeal is

dismissed as withdrawn. However, the appellant is granted two weeks time

to file necessary appeal before the competent authority by placing all its

objections. Till such time, no recovery shall be made against the appellant.

No costs. Consequently, connected miscellaneous petition is closed.

                                                                    [R.M.D., J.]         [M.S.Q., J.]
                                                                                   31.03.2023
                     Index: Yes / No

Speaking order/ Non-speaking order Neutral Citation: Yes / No nsd

To

1.The Assistant Revenue Officer, Zone – 13, Revenue Department, Greater Chennai Corporation, No.115, Muthulakshmi Salai, Adyar, Chennai – 600 020.

2.The Commissioner, Greater Chennai Corporation, Ripon Building, Chennai – 600 003.

https://www.mhc.tn.gov.in/judis W.A.No.775 of 2023

R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.No.775 of 2023

31.03.2023

https://www.mhc.tn.gov.in/judis

 
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