N.V.Venkatesan vs N.D.N.Parthasarathy [Deceased
2023 Latest Caselaw 3528 Mad

                                                                        AS.Nos.333 & 334/2011




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 30.03.2023

                                                     CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                       AND

                                    THE HONOURABLE MR. JUSTICE P.B.BALAJI

                                   AS.Nos.333 & 334/2011 & MP.Nos.1/2012 & 1/2013

                    1.N.V.Venkatesan
                    2.N.S.Ramgopal
                    3.Murali Rajagopalan                                      .. Appellants
                                                                            in both Appeals

                                                        Vs.

                    1.N.D.N.Parthasarathy [Deceased]
                    2.N.Sampath
                    3.N.Rajagopalan
                    4.D.Sundararajan
                    5.Preeth Parthasarathy
                    6.D.Senthil Kumar
                    7.S.Krishnamoorthy
                    8.V.V.Nagarajan
                    9.K.Velmurugan
                    10.M.Manoharan
                    11.Tmt.Mythili Sundar
                    12.Radha Parthasarathy
                    13.Priya Ramakrishnan                                    .. Respondents

in AS.No.333/2011

AS.Nos.333 & 334/2011

**RR2&3 brought on record as LRs of deceased 1st respondent viz., N.D.N.Parthasarathy vide Court order dated 17.10.2022 made in CMP.No.7369, 7371 & 7374/2021 in AS.Nos.334 & 333/2011

1.N.D.N.Parthasarathy

2.Mrs.Vasumathichari

3.Mrs.Radha Balaji

4.Mr.Sundararajan

5.Mrs.Chitra Sridharan

6.Mrs.Rama Sampath

7.Mrs.Malathi

8.Mrs.Mythili Sundar

9.Radha Parthasarathy

10.Priya Ramakrishnan

11.Preeth Parthasarathy .. Respondents in AS.No.334/2011

Common Prayer:- Appeal Suits filed under Section 96 of CPC against the judgment and decree dated 23.02.2011 made in OS.No.713/2004 & 369/2006 on the file of the learned Additional District Judge, Fast Track Court No.III, Coimbatore.

AS.No.333/2011:-

For Appellants : Mr.R.Agilesh For RR 2 to 4, 6 to 11 : No appearance For R5 : Mr.T.S.Baskaran For R12 : Mr.A.E.Ravichandran For R13 : Mr.C.Edsar Raj for M/s.Chennai Law Firm

AS.Nos.333 & 334/2011

AS.No.334/2011:-

For Appellants : Mr.R.Agilesh For RR 2 to 8 : No appearance For R5 : Mr.T.S.Baskaran For R9 : Mr.A.E.Ravichandran For R10 : Mr.C.Edsar Raj for M/s.Chennai Law Firm For R11 : Mr.S.Kalyanaraman

COMMON JUDGMENT

[Judgment of the Court was delivered by S.S.SUNDAR, J.,]

(1) Today, a Memo dated 23.03.2023 is filed by the learned counsel

appearing for the appellants, on behalf of the appellants.

(2) It is stated in the Memo that the parties had settled their dispute in

the above First Appeals and the appellants have decided to

withdraw the Appeal Suits. Learned counsel also referred to the

letter dated 22.03.2023 addressed by the appellants to the learned

counsel, based on which a letter has been sent by the learned

counsel to the Registry requesting to post the above Appeal Suits

for withdrawal.

AS.Nos.333 & 334/2011

(3) Learned counsel also made a submission that recording the Memo

dated 23.03.2023, the Appeal Suits may be dismissed as

withdrawn.

(4) Recording the submission of the learned counsel for the appellants

and the Memo dated 23.03.2023 filed on behalf of the appellants,

these Appeal Suits are dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petitions are closed.

                                                                               [SSSRJ]          [PBBJ]
                                                                                      30.03.2023
                    AP
                    Internet : Yes

                    To

1.The Additional District Judge, Fast Track Court No.III, Coimbatore.

2.The Section Officer VR Section, High Court, Chennai.

AS.Nos.333 & 334/2011

S.S.SUNDAR, J., AND P.B.BALAJI, J.,

AP

AS.Nos.333 & 334/2011

30.03.2023

https://www.mhc.tn.gov.in/judis 5