Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Daisyrani vs The Institute Of Road Transport
2023 Latest Caselaw 3522 Mad

Citation : 2023 Latest Caselaw 3522 Mad
Judgement Date : 30 March, 2023

Madras High Court
Daisyrani vs The Institute Of Road Transport on 30 March, 2023
                                                                           W.P.No. 32604 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 30.03.2023

                                                      CORAM:

                     THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN

                                               W.P.No. 32604 of 2018

                    Daisyrani                                                     ... Petitioner

                                                          Versus

                    1. The Institute of Road Transport
                       Represented by its Director
                       100, Feet Road, Tharamani
                       Chennai - 600 113.

                    2. The Director of Medical Education
                       No. 162, Periyar EVR High Road
                       Kilpauk
                       Chennai-600 010.

                    3. M. Rajendran
                    [R3 impleaded vide order dated
                    04.04.2019 made in WMP.NO. 4901/2019]                       ...Respondent



                            Writ Petition filed under Article 226 of the Constitution of India,

                    praying to issue a Writ of Mandamus, directing the first respondents to

                    constitute an Internal Complaint Committee as per the provisions of the

                    Act, and in strict compliance with the judgment dated 25.07.2017 made in

https://www.mhc.tn.gov.in/judis
                                                                            W.P.No. 32604 of 2018

                    WP.No.18662 of 2017.



                                  For petitioner    : Mr.V. Elangovan

                                  For R2            : Mrs. Subaranjani
                                                      Standing Counsel

                                  For R3            : Mr.V.P. Sengottuvel
                                                         -----

                                                    ORDER

The learned counsel appearing for the writ petitioner submitted that

he seeks permission of this Court to withdraw this writ petition and he has

also made an endorsement to that effect.

2. In view of the above submission and endorsement made by the

learned counsel appearing for the writ petitioner, this writ petition is

dismissed as withdrawn. There shall be no order as to costs.

30.03.2023 Index : Yes/No Speaking Order : Yes/No Neutral Citation : Yes/No msm

To https://www.mhc.tn.gov.in/judis W.P.No. 32604 of 2018

1. The Institute of Road Transport Represented by its Director 100, Feet Road, Tharamani Chennai - 600 113.

2. The Director of Medical Education No. 162, Periyar EVR High Road Kilpauk Chennai-600 010.

https://www.mhc.tn.gov.in/judis W.P.No. 32604 of 2018

V.BHAVANI SUBBAROYAN, J.

msm

W.P.No. 32604 of 2018

30.03.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter