I.Eugeine vs M.Adline Jini
2023 Latest Caselaw 3431 Mad

                                                                            C.M.A.(MD).No.379 of 2017


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 29.03.2023

                                                        CORAM:

                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                             C.M.A(MD)No.379 of 2017



                     I.Eugeine                                  ..... Appellant/ Respondent
                                                         -vs-

                     M.Adline Jini                              .... Respondent /Petitioner

                     PRAYER: Civil Miscellaneous Appeal filed under Section 55 of the Indian
                     Divorce Act, 1869, against the fair and executable order dated 29.04.2016,
                     passed in I.D.O.P.No.47 of 2013, on the file of the District Judge,
                     Kanyakumari at Nagercoil.


                                        For Appellant     : Mr.J.Barathan

                                        For Respondent    : M/s.P.Jessi Jeeva Priya
                                                            for Mr.G.Aravindan




                     1/3
https://www.mhc.tn.gov.in/judis
                                                                                C.M.A.(MD).No.379 of 2017


                                                       JUDGMENT

According to the learned counsel appearing for the appellant, the

matter has become infructuous. Hence, this Civil Miscellaneous Appeal is

closed. There shall be no order as to costs.

                                                                                            29.03.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To

1. The District Judge, Kanyakumari at Nagercoil.

2. The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.M.A.(MD).No.379 of 2017

R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)No.379 of 2017

29.03.2023

https://www.mhc.tn.gov.in/judis