Citation : 2023 Latest Caselaw 3154 Mad
Judgement Date : 24 March, 2023
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATE : 24.03.2023
CORAM
THE HONOURABLE MR. JUSTICE M.DHANDAPANI
CONTEMPT PETITION NO. 414 of 2023
S.Indhumathi .. Petitioner
- Vs -
Thiru M.P.Sivanarul, I.A.S.,
The Inspector General of Registration,
Office of the Inspector General of Registration,
Santhome, Chennai 600 028. .. Respondent
Contempt Petition filed under Section 11 of the Contempt of Courts Act to
punish the respondent for wilful disobedience of the order passed by this Court in
W.P. No.22422 of 2022 dated 26.08.2022.
For Petitioner : M/s.S.Suresh Kumar
For Respondent : Mr. E.Veda Bagath Singh,
Special Government Pleader
JUDGMENT
This petition has been filed by the petitioner praying this Court to
punish the respondent for wilful disobedience of the order passed by this Court in
https://www.mhc.tn.gov.in/judis
W.P. No.22422 of 2022 dated 26.08.2022.
2. When the matter was taken up, learned counsel appearing for the
respondent submitted that the order passed by this Court has been complied
with. Recording the said statement as to compliance, this contempt petition
stands closed. However, there shall be no order as to costs.
24.03.2023
Index : Yes/No
Internet : Yes/No
NHS
https://www.mhc.tn.gov.in/judis
https://www.mhc.tn.gov.in/judis
M.DHANDAPANI, J.
NHS
CONT. PTN. NO. 414 of 2023
24.03.2023
https://www.mhc.tn.gov.in/judis
https://www.mhc.tn.gov.in/judis
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