P.Soundara Rajan vs Ryna Mary Ann Sophia
2023 Latest Caselaw 2268 Mad

                                                                              Crl OP No.32119/ 2019

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 10.03.2023

                                                       CORAM :

                                  THE HONOURABLE MR. JUSTICE SUNDER MOHAN


                                               Crl.O.P.No.32119 of 2019
                                                          and
                                          Crl.M.P.Nos.17650 and 17651 of 2019



                     P.Soundara Rajan,                                          ... Petitioner
                                                        Versus

                     Ryna Mary Ann Sophia                                       ... Respondent



                     PRAYER : Criminal Original Petition has been filed under Section 482
                     of the Criminal Procedure Code seeking to call for the records relating to
                     the proceedings in C.C.No.535 of 2018, on the file of the Judicial
                     Magistrate, Alandur, Chennai quash the same.

                                      For Petitioner        : V.Samuthira Vijayan


                                      For Respondent        : No appearance




https://www.mhc.tn.gov.in/judis
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                                                                                  Crl OP No.32119/ 2019

                                                                             SUNDER MOHAN, J

                                                                                                    dk

                                                         ORDER

The learned counsel for the petitioner submits that the petitioner

was tried and acquitted in C.C.No.535 of 2018 by the Judgment dated

03.09.2022 which has been challenged in this quash petition.

2.In view of the same, the above prayer in the Criminal Original

Petition has become infructous. Hence, the same is dismissed as

infructuous. Consequently, the connected miscellaneous petitions are

closed.

10.03.2023

dk Index: Yes/No Speaking Order / Non-Speaking Order Neutral Citation: Yes / No

To The Judicial Magistrate, Alandur, Chennai.

Crl.O.P.No.32119 of 2019 and Crl.M.P.Nos.17650 and 17651 of 2019

https://www.mhc.tn.gov.in/judis