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The Management Of Erode District vs The Presiding Officer
2023 Latest Caselaw 2113 Mad

Citation : 2023 Latest Caselaw 2113 Mad
Judgement Date : 8 March, 2023

Madras High Court
The Management Of Erode District vs The Presiding Officer on 8 March, 2023
                                                                                      W.A. No. 3588 of 2019

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                         DATED: 08.03.2023

                                                                 CORAM

                                     THE HON'BLE MR. JUSTICE S. VAIDYANATHAN

                                                                  AND

                                      THE HON'BLE MRS.JUSTICE R. KALAIMATHI

                                                        W.A. No. 3588 of 2019

                                                                  &

                                                    C.M.P. No. 23122 of 2019

                     The Management of Erode District
                      Co-operative Milk Producers Union Ltd.,
                     Vasavi College Post, Erode.                                ..Appellant

                                                                  Vs.

                     1.           The Presiding Officer,
                                  Labour Court, Salem.

                     2.           Mr.M. Gangaiyan                        ..Respondents

                     Prayer:            Writ Appeal as against the order dated 30.09.2010 passed in

                     W.P. No. 10716 of 2008.

                                        For Appellant       ::     No Appearance



                     1\4


https://www.mhc.tn.gov.in/judis
                                                                                W.A. No. 3588 of 2019

                                       For Respondents ::     R1- Court

                                                        Mr.K. Elango for R2

                                                      JUDGMENT

S. VAIDYANATHAN,J.

AND

R. KALAIMATHI,J.

Aggrieved by the order of the learned Single Judge in W.P. No.

10716 of 2008 dated 30.09.2010, the present writ appeal has been preferred

by Erode District Co-operative Milk Producers' Union Limited, Erode.

2. When the matter is taken up for hearing, it is brought to the

notice of this Court that a batch of writ appeals in W.A. Nos. 1001 to 1006

of 2013 filed by the Management challenging the very same order have

been dismissed vide order dated 20.12.2013 by the First Bench of this

Court. It is submitted that the issue involved in the present writ appeal is

also covered by the said judgment.

3. In view of the judgment of the First Bench of this Court

dismissing the writ appeals filed by the appellant Management in connected

matters by order dated 20.12.2013, this writ appeal also stands dismissed.

2\4

https://www.mhc.tn.gov.in/judis W.A. No. 3588 of 2019

No costs. Connected W.M.P. is closed.

                                                                      (S.V.N.J.) (R.K.M.J.)
                     nv                                 08.03.2023


                     To

The Management of Erode District Co-operative Milk Producers Union Ltd., Vasavi College Post, Erode.

S. VAIDYANATHAN,J.

AND

R. KALAIMATHI,J.

nv

W.A. No. 3588 of 2019

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https://www.mhc.tn.gov.in/judis W.A. No. 3588 of 2019

08.03.2023

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https://www.mhc.tn.gov.in/judis

 
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