The Block Development Officer vs P.Andal
2023 Latest Caselaw 1919 Mad

                                                                               W.A.No.4007 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                               DATED: 06.03.2023
                                                       CORAM:
                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
                                                        and
                   THE HON'BLE TMT. JUSTICE K.GOVINDARAJAN THILAKAVADI
                                               W.P.No.4007 of 2019
                                              CMP.No.25128 of 2019

                  1.The Block Development Officer
                        (Panchayat Union),
                    Andimadam Panchayat Union,
                    Andimadam, Perambalur District.

                  2.Personal Assistant to Collector,
                    Perambalur District,
                    Perambalur.

                  3.The District Collector,
                    Perambalur District,
                    Perambalur.                                           ..    Appellants

                                                         vs.
                  P.Andal                                                 ..    Respondent

                  Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against the
                  order dated 16.08.2019 made in W.A.No.35111 of 2007.

                            For Appellants        : Mr.U.Baranidharan,
                                                    Additional Government Pleader

                            For Respondents       : Mr.G.Purushothaman




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                                                         1
                                                                                    W.A.No.4007 of 2019

                                                     JUDGMENT

(Judgment of the Court was made by D.Krishnakumar, J.) The learned counsel for the appellants submitted that the request of the

respondent/writ petitioner was considered and she was appointed as Noon

Meal Organizer in the Panchayat Elementary School, Vaariyankaval,

Perambalur District and she is drawing salary from the said panchayat and

therefore, no further adjudication is required in the writ appeal. The learned

counsel for the appellants further submitted that at the time of admission, the

respondent/writ petitioner has gave an undertaking before this Court that in

the event of the proposal to be submitted being accepted and appropriate

orders are passed in favour of the writ petitioner, the respondent/writ

petitioner may not be interested in pressing the relief compensation.

2. In view of the aforesaid undertaking given by the respondent/writ

petitioner and the respondent / writ petitioner was also appointed as Noon

Meal Organizer in the Panchayat Elementary School, Vaariyankaval,

Perambalur District, vide proceedings of the District Collector, Perambalur

dated 07.01.2022, nothing survives for further adjudication in this writ

appeal.

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W.A.No.4007 of 2019

3. Hence, the Writ Appeal stands dismissed as infructuous. No costs.

Consequently, connected miscellaneous petition is also dismissed.

                                                                       [D.K.K., J.,] [K.G.T., J.]
                                                                                 06.03.2023
                  Index           : Yes / No
                  Internet        : Yes / No
                  Jvm




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                                                     W.A.No.4007 of 2019

                                            D.KRISHNAKUMAR, J.,
                                                          AND
                                  K.GOVINDARAJAN THILAKAVADI, J.

                                                                   Jvm




                                                W.A.No.4007 of 2019




                                                         06.03.2023



https://www.mhc.tn.gov.in/judis