Prof G.Shanmugam vs Sakthi Devi B.D.S
2023 Latest Caselaw 1778 Mad

                                                                            CRP(NPD)(MD)No.1759 of 2014

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 02.03.2023

                                                           CORAM:

                                  THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                             CRP(NPD)(MD)No.1759 of 2014

                    Prof G.Shanmugam                                            ... Petitioner

                                                             Vs

                    Sakthi Devi B.D.S                                           ... Respondent

                    Prayer: Petition filed under Article 227 of the Constitution of India, to set
                    aside the Judgment and Decree dated 11.02.2014 in OS.No.5/2011 on the file
                    of the Principal District Judge, (in-charge) Srivilliputtur at Virudhunagar.


                                          For Petitioner     :      Mr.D.Rajakumar

                                          For Respondent     :      No appearance


                                                       ORDER

When the matter is taken up for hearing, the learned counsel appearing

for the petitioner submitted that a memo dated 02.12.2022 was already filed

stating that the petitioner died. The learned counsel is unable to get further

https://www.mhc.tn.gov.in/judis CRP(NPD)(MD)No.1759 of 2014

instructions regarding the date of death of the petitioner. Hence, he prays

that this petition shall be dismissed as abated.

2. This case is pending since the year 2014. The petitioner died and the

learned counsel is unable to get further instructions. In view of the same,

this Civil Revision Petition is dismissed as abated. No costs.

02.03.2023 Index : Yes / No. Internet : Yes / No. mbi

To

The Principal District Judge, (in-charge) Srivilliputtur at Virudhunagar.

https://www.mhc.tn.gov.in/judis CRP(NPD)(MD)No.1759 of 2014

L.VICTORIA GOWRI, J.

mbi

CRP(NPD)(MD)No.1759 of 2014

02.03.2023

https://www.mhc.tn.gov.in/judis