M.Mangalam vs V.Ravi
2023 Latest Caselaw 7371 Mad

                                                                                   S.A(MD)No.853 of 2014


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 30.06.2023

                                                       CORAM

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                               S.A(MD)No.853 of 2014


                     M.Mangalam                                           ... Appellant

                                                         Vs.

                     1.V.Ravi
                     2.V.Kumar                                            ... Respondents

                     PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                     Code, against the judgment and decree, dated 18.07.2014 made in A.S.No.
                     41 of 2014 on the file of the Subordinate Judge, Pudukkottai reversing the
                     judgment and decree dated 27.11.2013 made in O.S.No.228 of 2009 on the
                     file of the District Munsif, Pudukkottai.


                                         For Appellant         : Mr.P.Thiyagarajan

                                         For Respondents         : Mr.N.Balakrishnan




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                   S.A(MD)No.853 of 2014




                                                     JUDGMENT

The learned counsel appearing for the appellant has given a letter

to the Registry dated 27.06.2023 for withdrawing the appeal and he has also

made an endorsement to that effect.

2. In view of the above, this second appeal is dismissed as

withdrawn. No costs.

Index : Yes / No Speaking Order : Yes / No 30.06.2023 am

https://www.mhc.tn.gov.in/judis S.A(MD)No.853 of 2014

To

1.The Sub-Court, Pudukkottai.

2.The District Munsif Court, Pudukkottai.

3. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD)No.853 of 2014

P.VELMURUGAN, J.

am

S.A(MD)No.853 of 2014

30.06.2023

https://www.mhc.tn.gov.in/judis