Radhamma vs Kanchana Sudha
2023 Latest Caselaw 7346 Mad

                                                                          C.R.P(MD).No.1522 of 2023


                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 30.06.2023

                                                   CORAM

                                  THE HONOURABLE MR.JUSTICE C.SARAVANAN
                                           C.R.P(MD).No.1522 of 2023

                  1.Radhamma
                  2.Prasannakumari                                 ... Petitioners

                                                      Vs.

                  Gopalan (Died)
                  Leela Gangadharan (Died)
                  1.Kanchana Sudha
                  2.The Commissioner,
                    Hindu Religious & Charitable Endowment,
                    (Administration) Department, Madras and
                    Present of the College Committee of
                    Sree Devi Kumari Women's College,
                    Kuzhithurai.
                  3.The Deputy Commissioner,
                    Hindu Religious & Charitable Endowment,
                    Administration Department, Tirunelveli and
                    Member in the College Committee of
                    Sree Devi Kumari Women's College,
                    Kuzhithurai.
                  4.The Executive Officer,
                    Incorporated & Unincorporated Devaswoms,
                    Suchidram,
                    Kanyakumari District.
                  5.Sarojini Natarajan,
                    Syndicate Member, Madurai University and
                    Principal, S.F.R. College, Sivakasi and
                    Member representing the Madurai University,
                    in the college committee of
                    Sree Devi Kumari Women's College,

                  1/4
https://www.mhc.tn.gov.in/judis
                                                                                C.R.P(MD).No.1522 of 2023


                    Kuzhithurai.
                  6.Principal, Ex Officio Member
                    in the College Committee of
                    Sree Devi Kumari Women's College,
                    Kuzhithurai.
                  7.Krishnaprasad                                        ..... Respondents

                  PRAYER:- This Civil Revision Petition has been filed under Article 227 of
                  the Constitution of India, to direct the Principal District Munsif Court,
                  Kuzhithurai to dispose of the Execution Petition in E.P.No.20 of 2021 in
                  O.S.No.187 of 1980, within the time frame fixed by this Court.
                                      For petitioners    : Mr.J.Anandhavalli


                                                        ORDER

The present Civil Revision Petition stands disposed of at the time of

admission without expressing any opinion on the merits of the case

considering the fact that no adverse orders proposed to be passed against the

respondents.

2.The prayer sought for in this petition is only for direction to dispose

the E.P.No.20 of 2021 in O.S.No.187 of 1980, pending before the Principal

District Munsif, Kuzhithurai.

3.Considering the above, there shall be a direction to the learned

Principal District Munsif, Kuzhithurai, to dispose E.P.No.20 of 2021 filed by

https://www.mhc.tn.gov.in/judis C.R.P(MD).No.1522 of 2023

the petitioner pursuant to the judgment and decree dated 17.09.2019 in

O.S.No.187 of 1980, subject to the order that may be passed in A.S.No.12 of

2020. The learned Principal District Munsif, Kuzhithurai, shall endeavour

dispose of E.P.No.20 of 2021 preferably within a period of 3 months from the

date of receipt of copy of this order.

4.The civil revision petition stands disposed of with the above

observations. No costs.

30.06.2023

NCC : Yes/No Index : Yes/No Internet:Yes/No Mrn

To

1.The Principal District Munsif, Kuzhithurai.

2.The Record Keeper, V.R Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.R.P(MD).No.1522 of 2023

C.SARAVANAN,J.

Mrn

C.R.P(MD).No.1522 of 2023

30.06.2023

https://www.mhc.tn.gov.in/judis