The Sub Registrar vs N.Mohan
2023 Latest Caselaw 7273 Mad

                                                                  W.A(MD)No.886 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 28.06.2023

                                                  CORAM :

                          THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                             and
                         THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                      W.A(MD)No.886 of 2023
                                               and
                                     C.M.P(MD)No.7069 of 2023

                The Sub Registrar,
                Sub Registrar Office,
                Uppiliapuram,
                Thuraiyur,
                Trichy District.                                   ... Appellant

                                                    vs.

                1. N.Mohan

                2. The District Collector,
                Collectorate, Trichy.

                3. The Revenue Divisional Officer,
                Musiri, Trichy District.

                4. The Tahsildar,
                Taluk Office, Thuraiyur,
                Trichy District.

                5. The Managing Director,
                TAHDCO (Tamil Nadu Adi Dravidar
                Housing Development Corporation)
                RM3G, 4G3, Contonment, Trichy.

                6. Senthilkumar                                   ... Respondents

https://www.mhc.tn.gov.in/judis
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                                                                             W.A(MD)No.886 of 2023


                          PRAYER : Appeal filed under Clause 15 of Letters Patent,
                against the order passed in W.P(MD)No.29047 of 2022 dated
                27.02.2023.


                                  For Appellant   : Mr.M.Prakash
                                                    Additional Government Pleader
                                  For R1          : Mr.S.Srinivasa Raghavan
                                  For R2 to R4    : Mr.V.Nirmal Kumar, Government Advocate



                                                    JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

Learned Additional Government Pleader appearing for the

appellant seeks to withdraw this appeal with liberty to file a fresh

writ appeal by competent authority. He has made an endorsement

to that effect.

2. Permission is granted. Recording the endorsement, the

Writ Appeal is dismissed as withdrawn with liberty as prayed for. No

costs. Connected miscellaneous petition is closed.

(R.SUBRAMANIAN, J.) & (L.VICTORIA GOWRI, J.) 28.06.2023 Index : Yes / No Neutral Citation : Yes / No bala https://www.mhc.tn.gov.in/judis

W.A(MD)No.886 of 2023

To

1. The District Collector, Collectorate, Trichy.

2. The Revenue Divisional Officer, Musiri, Trichy District.

3. The Tahsildar, Taluk Office, Thuraiyur, Trichy District.

4. The Managing Director, TAHDCO (Tamil Nadu Adi Dravidar Housing Development Corporation) RM3G, 4G3, Contonment, Trichy.

https://www.mhc.tn.gov.in/judis

W.A(MD)No.886 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

bala

JUDGMENT MADE IN W.A(MD)No.886 of 2023 DATED : 28.06.2023

https://www.mhc.tn.gov.in/judis