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Tvl.Scm Textile Processing Mills vs The State Tax Officer (Fac)
2023 Latest Caselaw 6967 Mad

Citation : 2023 Latest Caselaw 6967 Mad
Judgement Date : 23 June, 2023

Madras High Court
Tvl.Scm Textile Processing Mills vs The State Tax Officer (Fac) on 23 June, 2023
                                                                        W.A.Nos.1008 & 1029 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED 23.06.2023

                                                       CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                             W.A.Nos.1008 & 1029 of 2023
                                         and C.M.P.Nos.10267 & 10139 of 2023

                     Tvl.SCM Textile Processing Mills
                     (A unit of of SCM Garments Pvt. Ltd.)
                     Represented by its Director, Mr.T.Loganathan,
                     Regd. Office:57, VOC Nagar (South),
                     Valayankadu, Tiruppur – 641 603.                      ..        Appellant in
                                                                                     both appeals
                                                           Vs.
                     The State Tax Officer (FAC),
                     Tiruppur (South) Assessment Circle,
                     Tiruppur – 641 003.                                    ..
                                                                       Respondent in
                                                                        both appeals
                     COMMON PRAYER: Writ Appeals filed under Clause 15 of the Letters
                     Patent, against the common order dated 17.03.2023 passed in W.P.Nos.8333
                     & 8335 of 2023 on the file of this Court.

                                         For Appellant
                                         in both appeals   : Mr.J.Adithya Reddy

                                         For Respondent
                                         in both appeals   : Mr.M.Venkateswaran
                                                             Special Government Pleader

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https://www.mhc.tn.gov.in/judis
                                                                             W.A.Nos.1008 & 1029 of 2023

                                                    COMMON JUDGMENT
                                   [Judgment of the court was delivered by R.MAHADEVAN, J.]

                                  When the matters were taken up for hearing, the learned counsel for

                     the appellant sought permission of this Court to withdraw these writ appeals

                     with liberty to file appeal before the appellate authority within a reasonable

                     time. He has also made an endorsement in the court bundles to that effect.



                                  2.   In view of the above, these writ appeals stand dismissed as

                     withdrawn with liberty to file appeal before the appellate authority within a

                     period of 60 days from the date of receipt of a copy of this judgment. No

                     costs. Connected C.M.Ps. are closed.




                                                                     [R.M.D., J.]      [M.S.Q., J.]
                                                                              23.06.2023
                     Index: Yes / No
                     Speaking order/ Non-speaking order
                     Neutral Citation: Yes / No
                     nsd

                     To
                     The State Tax Officer (FAC),
                     Tiruppur (South) Assessment Circle,
                     Tiruppur – 641 003.


                     2/3


https://www.mhc.tn.gov.in/judis
                                       W.A.Nos.1008 & 1029 of 2023




                                        R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.Nos.1008 & 1029 of 2023

23.06.2023

https://www.mhc.tn.gov.in/judis

 
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