P.Murugiah vs The State Government
2023 Latest Caselaw 6891 Mad

                                                                              W.A.(MD)No.980 of 2012


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 22.06.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
                                                         AND
                             THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                                 W.A.(MD)No.980 of 2012
                                                         and
                                                  M.P.(MD)No.2 of 2012


                     P.Murugiah                                              ... Appellant




                                                          Vs.


                     1.The State Government,
                        Rep. by its Secretary,
                        Transport Department,
                         Secretariat,
                        Chennai.


                     2.Tamil Nadu State Transport Corporation (Tirunelveli) Ltd.,
                        Tirunelveli,
                        Through its Managing Director.

                     1/5


https://www.mhc.tn.gov.in/judis
                                                                              W.A.(MD)No.980 of 2012


                     3.Tamil Nadu State Transport Corporation (Tirunelveli) Ltd.,
                        Tirunelveli,
                        Through its General Manager

                     4.T.Ponsekar Solomon

                     5.S.Susil Kumar

                     6.R.Balasingh

                     7.R.Pani Sundar

                     8.E.Jeyaseel Thiagaraj

                     9.T.Jeyagopal

                     10.D.Samraj Baskar

                     11.C.Shivaji

                     12.T.Appasamy

                     13.T.Sivasankara Narayanan

                     14.K.Mohan

                     15.N.Baskar

                     16.Xavier Thangaraj                                     ... Respondents


                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, praying this

                     Court to set aside the order dated 27.09.2012 made in W.P.(MD)No.12090

                     of 2012 on the file of this Court.

                     2/5


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD)No.980 of 2012


                                          For Appellant      : Mr.K.R.Laxman
                                          For R1             : Mr.N.Ramesh Arumugam
                                                               Government Advocate
                                          For R2 & R3        : Mr.K.Sathiyasingh
                                          For RR4, 5, 7 to 13 : No Appearance

                                                      JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

The learned counsel appearing for the Appellant submits that the

appellant is no more and no steps have been taken on behalf of the appellant

to bring the legal heirs despite the effort taken by the learned counsel in this

regard.

2. Recording the same, this Writ Appeal is dismissed as abated.

No costs. Consequently, connected miscellaneous petition is closed.

(R.S.K., J.) & (K.K.R.K, J.) 22.06.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

RM

https://www.mhc.tn.gov.in/judis W.A.(MD)No.980 of 2012

To:

1.The Secretary, Transport Department, Secretariat, Chennai.

2.Managing Director, Tamil Nadu State Transport Corporation (Tirunelveli) Ltd., Tirunelveli.

3.General Manager, Tamil Nadu State Transport Corporation (Tirunelveli) Ltd., Tirunelveli.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.980 of 2012

R.SURESH KUMAR, J.

AND K.K.RAMAKRISHNAN, J.

RM

W.A.(MD)No.980 of 2012

22.06.2023

https://www.mhc.tn.gov.in/judis