O.M.S.Uduman Mydeen vs S.U. Abubacker
2023 Latest Caselaw 6890 Mad

                                                                              W.A.(MD)No.369 of 2018


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 22.06.2023

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
                                                        AND
                             THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                              W.A.(MD)No.369 of 2018
                                                         and
                                          C.M.P.(MD)Nos.2274, 2948 of 2018,
                                             5926 of 2021 & 7179 of 2023


                     O.M.S.Uduman Mydeen                                      ... Appellant




                                                         Vs.


                     1. S.U. Abubacker,
                         S/o.S.S.Uduman, Mydeen,
                        President,
                       Parent Teacher Association,
                       Masoothu Thaikka Middle School,
                        Residing at 232/98A, Allimoopan Street,
                        Kadaiyanallur,
                         Tirunelveli District.


                     1/5


https://www.mhc.tn.gov.in/judis
                                                                              W.A.(MD)No.369 of 2018




                     2.The District Elementary Educational Officer,
                         Swamy Nellaiyappar Nedunjalai,
                         Tirunelveli District.


                     3.The Assistant Elementary Educational Officer,
                        Kadaiyanallur,
                        Tirunelveli District.


                     4.The Manager
                        Masoodhu Thalikka Middle School,
                         Kadaiyanallur,
                         Tirunelveli District.                                ... Respondents


                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, praying this

                     Court to set aside the order dated 11.12.2017 made in W.P.(MD)No.22505

                     of 2017 on the file of this Court.


                                          For Appellant    : Mr.V.Meenakshi Sundaram
                                          For R2 & R3      : Mr.B.Saravanan
                                                            Special Government Pleader
                                          For R4           : Mr.T.S.Mohamed Mohideen
                                          For R1           : No Appearance


                     2/5


https://www.mhc.tn.gov.in/judis
                                                                                  W.A.(MD)No.369 of 2018




                                                       JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

The Appellant has filed an affidavit, dated 22.06.2023 stating that

he wants to withdraw the main Writ Appeal i.e., W.A.(MD) No.369 of 2018.

2. Recording the said affidavit filed by the appellant, this Writ

Appeal is permitted to be withdrawn. Accordingly, it is dismissed as

withdrawn. No costs. The copy of the affidavit shall form part of this

judgment. Consequently, connected miscellaneous petitions are closed.

(R.S.K., J.) & (K.K.R.K, J.) 22.06.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

RM

https://www.mhc.tn.gov.in/judis W.A.(MD)No.369 of 2018

To:

1.The District Elementary Educational Officer, Swamy Nellaiyappar Nedunjalai, Tirunelveli District.

2.The Assistant Elementary Educational Officer, Kadaiyanallur, Tirunelveli District.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.369 of 2018

R.SURESH KUMAR, J.

AND K.K.RAMAKRISHNAN, J.

RM

W.A.(MD)No.369 of 2018

22.06.2023

https://www.mhc.tn.gov.in/judis