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S.Ganesan vs The Inspector Of General
2023 Latest Caselaw 6870 Mad

Citation : 2023 Latest Caselaw 6870 Mad
Judgement Date : 22 June, 2023

Madras High Court
S.Ganesan vs The Inspector Of General on 22 June, 2023
                                                                        W.P(MD)No.695 of 2023


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 22.06.2023

                                                  CORAM

                             THE HONOURABLE MR.JUSTICE C.V.KARTHIKEYAN

                                          W.P(MD)No.695 of 2023

                S.Ganesan                                         ... Petitioner

                                                      Vs.

                1.The Inspector of General,
                  Department of Registration,
                  Santhome High Road,
                  Mullima Nagar,
                  Mandhavelipakkam,
                  Raja Annamalaipuram,
                  Chennai-600 028.

                2.The District Registrar,
                  Department of Registration,
                  Office of the District Registrar,
                  Aruna Nagar,
                  Muthu Urani(Opp to New Cinema)
                  Karaikudi
                  Sivagangai District.

                3.The Sub Registrar,
                  Thondi,
                  Thiruvadanai-Taluk,
                  Ramanathapuram District.

                4.Saraswathi
                5.Seeni
                6.Raja
                7.Rajkumar
                8.Sridhar
                9.Anbu                                                   ... Respondents
https://www.mhc.tn.gov.in/judis

                1/4
                                                                               W.P(MD)No.695 of 2023


                Prayer : Writ Petition filed under Article 226 of the Constitution of India,
                praying this Court to issue a Writ of Mandamus, to carry out necessary entries
                in the encumbrance certificate based on the order passed in A.S(MD)No.76 of
                2018 and Cross Obj.(MD)No.22 of 2019 on the file of this Court dated
                27.02.2020 consecutively remove the other entries and cancel the 1)Doc.No.
                1103/2014 dated 13.08.2014, 2)Doc.No.1730/2014 dated 31.12.2014, 3)Doc
                No.380/2015 dated 25.03.2015, 4) Doc No.269/2018 dated 19.03.2018 5)Doc
                No.270/2018 dated 19.03.2018 6)Doc.No.1278/2019 dated 21.10.2019 7)Doc
                No.1279/2019 dated 21.10.2019 8)Doc.No.1710/2020 dated 09.12.2020
                9)Doc.No.1711/2020        dated   09.12.2020    10)   Doc.No.1809/2020       dated
                28.12.2020 11)Doc.No.1810/2020 dated 28.12.2020 of the schedule property
                on the file of 3rd respondent.


                                     For Petitioner  : Mr.S.N.Ramasiva
                                     For R1 to R3    : Mr.M.Praksh,
                                                      Additional Government Pleader
                                     For R5          : Mr.V.S.Kumaraguru
                                     For R7          : Mr.S.Partha Sarathy
                                     For R4,R6,R8,R9 : No appearance


                                                      ORDER

This writ petition has been filed seeking a mandamus consequent to the

order passed in A.S.(MD)No.76 of 2018 and Cross Appeal(MD)No.22 of 2019.

Challenging that particular judgments, SLP(C) Nos.9974 and 9975 of 2002 had

been filed. Since the matter is pending before the Hon'ble Supreme Court any

directions may be applied before the said Hon'ble Supreme Court.

https://www.mhc.tn.gov.in/judis

W.P(MD)No.695 of 2023

Approaching this Court is not proper. The writ petition therefore stands

dismissed. No costs.


                                                                              22.06.2023

                NCC         : Yes / No
                Index       : Yes / No
                Internet    : Yes/ No
                Ns
                To

1.The Inspector of General, Department of Registration, Santhome High Road, Mullima Nagar, Mandhavelipakkam, Raja Annamalaipuram, Chennai-600 028.

2.The District Registrar, Department of Registration, Office of the District Registrar, Aruna Nagar, Muthu Urani(Opp to New Cinema) Karaikudi Sivagangai District.

3.The Sub Registrar, Thondi, Thiruvadanai-Taluk, Ramanathapuram District.

https://www.mhc.tn.gov.in/judis

W.P(MD)No.695 of 2023

C.V.KARTHIKEYAN, J.

Ns

W.P(MD)No.695 of 2023

22.06.2023

https://www.mhc.tn.gov.in/judis

 
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