R.Ramesh vs Siva Jothi Silk House
2023 Latest Caselaw 6857 Mad

                                                                                        CS.No.1030 of 1995


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 22.06.2023

                                                            CORAM:

                                       THE HON'BLE MS.JUSTICE R.N.MANJULA

                                                     CS.No.1030 of 1995

                     R.Ramesh                                 ...               Plaintiff

                                                            Versus

                     Siva Jothi Silk House
                     rep by Proprietor
                     Mr.Bharathi                                     ...               Defendant

                     PRAYER: Civil Suit filed under Order XLIII Rule 8 of OS Rules r/w
                     Section 20 of Arbitration Act, praying to appoint an Arbitrator in respect of
                     business transaction outstanding at the hands of the defendant and in
                     relation to the Arbitration Agreement dated 18.10.91 and pass all
                     consequential orders therein by providing cost of such proceedings.

                                            For Plaintiff     :      No appearance


                                                  JUDGMENT

On 16.03.2023 when the matter was taken up, there was no

representation for the plaintiff; hence, the matter is ordered to be listed under

the caption 'for dismissal' today.

https://www.mhc.tn.gov.in/judis CS.No.1030 of 1995

R.N.MANJULA, J.

jrs

2. When the matter is called today also, there is no representation for

both sides. The suit is of the year 1995 and it stays in the file without any

progress and the plaintiff is also seen to be not interested in continuing the

proceedings and hence the suit is 'dismissed for default'.

22.06.2023

Index : Yes / No Speaking order / Non-speaking order Internet: Yes/No Neutral :Yes/No jrs

CS.No.1030/1995

https://www.mhc.tn.gov.in/judis