The Competent Authority vs R.Praveen Kumar ... 1St
2023 Latest Caselaw 6763 Mad

                                               WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:    21.06.2023

                                                      CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                 WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023
                            and CMP Nos.12809, 12815, 12856, 12858 and 12860 of 2023

                     1. The Competent Authority,
                        Notary Cell, Ministry of Law & Justice,
                        Department of Legal Affairs,
                        Government of India, Sastri Bhawan,
                        New Delhi 110 001.

                     2. The Department of Legal Affairs,
                        3rd Floor, Rear Wing,
                        Sastri Bhawan Annex Building,
                        No.26, Haddows Road, Chennai.                ...   Appellants in
                                                                           all WAs.

                                                       -vs-

                     1. R.Praveen Kumar                              ...   1st Respondent
                                                                           in WA.1284/2023
                     1. J.Vanitha                                    ...   1st Respondent
                                                                           in WA.1285/2023
                     1. R.Nagalakshmy                                ...   1st Respondent
                                                                           in WA.1288/2023
                     1. V.Jayamarimuthu                              ...   1st Respondent
                                                                           in WA.1289/2023
                     1. M.Periyanayaki Mary Mani                     ...   1st Respondent
                                                                           in WA.1290/2023



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                       WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023

                     2. S.Kathirvel
                     3. T.Lalitha
                     4. N.Arumugam
                     5. M.Chandran
                     6. Mohan Illayaraja
                     7. Macfarlane John Andrew
                     8. M.Illamparithi
                     9. Mohamed Sulaiman
                     10.T.Sathyaseelan
                     11.Perumal
                     12.Lakshmanan
                     13.Sajna N.K.
                     14.Krishnaraj
                     15.J.Ganesan
                     16.Karthikeyan
                     17.S.Ganesh Gnanasambantham
                     18.S.Munirulla
                     19.K.Bhavani
                     20.A.Kengamuthu
                     21.V.Chithra
                     22.V.Narayanan
                     23.E.Natarajan
                     24.S.Sivaraj
                     25.C.Kalyanasoundaram
                     26.L.Beby
                     27.M.Maguesvary
                     28.P.Indhumathi Bhuvanesvari
                     29.R.Krishnamurthy                                      ...   Respondents 2 to
                                                                                   29 in all WAs.


                     Prayer: Writ Appeals filed under Clause 15 of the Letters Patent to set
                     aside the common order dated 22.03.2022 passed in W.P.Nos.3749,
                     3751, 3746, 3752 and 3755 of 2020 on the file of this Court.


                                  For the Appellants      :: Mr.V.Chandrasekaran

                                                            *****


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https://www.mhc.tn.gov.in/judis
                                                      WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023



                                                     COMMON JUDGMENT

                                            (Delivered by the Hon'ble Chief Justice)



                                  Mr.V.Chandrasekaran, the learned Standing Counsel for the

                     appellants, submits that now nothing survives in the present appeals.

                     Appointment orders are already issued to the respondents.



                                  In light of that, the writ appeals stand disposed of. There will be

                     no order as to costs. Consequently, connected miscellaneous petitions

                     are closed.



                                                                    (S.V.G., CJ.)        (P.D.A., J.)
                                                                                21.06.2023
                     Index                    : Yes/No
                     Neutral Citation         : Yes/No

                     sra




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https://www.mhc.tn.gov.in/judis
                                   WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023



                                                   THE HON'BLE CHIEF JUSTICE
                                                                 AND
                                                         P.D.AUDIKESAVALU, J.

(sra)

WA Nos.1284, 1285, 1288, 1289 and 1290 of 2023

21.06.2023

https://www.mhc.tn.gov.in/judis