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K.Sumathi vs R.Murugan
2023 Latest Caselaw 6747 Mad

Citation : 2023 Latest Caselaw 6747 Mad
Judgement Date : 21 June, 2023

Madras High Court
K.Sumathi vs R.Murugan on 21 June, 2023
                                                                             S.A(MD).No.674 of 2016

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED:21.06.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                             S.A(MD).No.674 of 2016
                                         and C.M.P(MD).No.10272 of 2016


                 K.Sumathi                                                      ...Appellant

                                                         -Vs-
                 R.Murugan                                                    ...Respondent


                 PRAYER: Second Appeal filed under Section 100 of Code of Civil Procedure,
                 against the judgment and decree dated 15.07.2016 made in A.S.No.2 of 2015 on
                 the file of the Principal District Court, Dindigul, reversing the judgment and
                 decree dated 03.07.2014 made in O.S.No.218 of 2011 on the file of the Additional
                 Subordinate Court, Dindigul.


                                      For Appellant     : Mr.T.K.Gopalan
                                      For Respondent    : Mr.M.Pandiarajan




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                     S.A(MD).No.674 of 2016




                                                          JUDGMENT

It is reported before this Court that the sole respondent died. However,

the appellant so far has not been taken any steps to implead the legal

representatives of the sole respondent. Therefore, this Second Appeal is dismissed

as abated. There shall be no order as to costs. Consequently, connected

miscellaneous petition is also closed.




                                                                                        21.06.2023

                 NCC      : Yes/No
                 Index : Yes / No
                 Internet : Yes / No
                 SSB

                 To

1.The Principal District Court, Dindigul

2.The Additional Subordinate Court, Dindigul.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD).No.674 of 2016

P.VELMURUGAN, J.

SSB

S.A(MD).No.674 of 2016

21.06.2023

https://www.mhc.tn.gov.in/judis

 
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