Madras High Court
Karuppathal vs P.Ayyappan on 21 June, 2023
W.A.(MD) Nos.1465 to 1467 of 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 21.06.2023
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
and
THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI
W.A.(MD) Nos.1465 to 1467 of 2022
and
C.M.P.(MD) Nos.11806, 11809 and 11814 of 2022
W.A.(MD) No.1465 of 2022
Karuppathal ... Appellant
-vs-
1. P.Ayyappan ... Respondent No.1/
Writ Petitioner
2. The Revenue Divisional Officer,
Revenue Divisional Office,
Palani, Dindigul District.
3.The Sub Registrar,
Sub Registrar Office,
Dindigul, Dindigul District. ... Respondents 2 & 3/
Respondents 1 & 2
4.Rajeshwari
5.P.Lakshmi ... Respondents 4 & 5/
Respondents 4 & 5
____________
Page 1 of 6
https://www.mhc.tn.gov.in/judis
W.A.(MD) Nos.1465 to 1467 of 2022
Writ Appeal filed under Clause 15 of Letters Patent to set aside the order,
dated 17.08.2022, passed in W.P.(MD) No.389 of 2022, on the file of this Court.
For Appellant : Mr.S.Siva Thilakar
For Respondents : Mr.V.R.Shanmuganathan for R1
Mr.A.Baskaran
Additional Government Pleader for R2 & R3
W.A.(MD) No.1466 of 2022
Karuppathal ... Appellant
-vs-
1. D.Jeevitha ... Respondent No.1/
Writ Petitioner
2. The Revenue Divisional Officer,
Revenue Divisional Office,
Palani, Dindigul District. ... Respondent No.2/
Respondent No.1
3.P.Ayyappan ... Respondent No.3/
Respondent No.3
Writ Appeal filed under Clause 15 of Letters Patent to set aside the order,
dated 17.08.2022, passed in W.P.(MD) No.1395 of 2022, on the file of this Court.
____________
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W.A.(MD) Nos.1465 to 1467 of 2022
For Appellant : Mr.S.Siva Thilakar
For Respondents : Mr.S.Kishore Kumar for R1
Mr.A.Baskaran
Additional Government Pleader for R2 & R3
W.A.(MD) No.1467 of 2022
Karuppathal ... Appellant
-vs-
1.P.Thangaraj ... Respondent No.1/
Writ Petitioner
2. The Revenue Divisional Officer,
Revenue Divisional Office,
Palani, Dindigul District. ... Respondent No.2/
Respondent No.1
3.P.Ayyappan ... Respondent No.3/
Respondent No.3
Writ Appeal filed under Clause 15 of Letters Patent to set aside the order,
dated 17.08.2022, passed in W.P.(MD) No.1675 of 2022, on the file of this Court.
For Appellant : Mr.S.Siva Thilakar
For Respondents : Mr.N.Mohan for R1
Mr.A.Baskaran
Additional Government Pleader for R2 & R3
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Page 3 of 6
https://www.mhc.tn.gov.in/judis
W.A.(MD) Nos.1465 to 1467 of 2022
COMMON JUDGMENT
[Judgment of the Court was made by R.SUBRAMANIAN, J.]
Learned counsel for the petitioner has given a letter dated
15.06.2023, to the Registry, seeking permission to withdraw the above writ
appeals.
2. Granting such permission, the writ appeals are dismissed as
withdrawn. No costs. Consequently, the connected miscellaneous petitions are
closed.
[R.S.M., J.] [L.V.G., J.]
21.06.2023
NCC : No
Index : No
Internet : Yes
PKN
____________
Page 4 of 6
https://www.mhc.tn.gov.in/judis
W.A.(MD) Nos.1465 to 1467 of 2022
To:
1. The Revenue Divisional Officer,
Revenue Divisional Office,
Palani, Dindigul District.
2.The Sub Registrar,
Sub Registrar Office,
Dindigul, Dindigul District.
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Page 5 of 6
https://www.mhc.tn.gov.in/judis
W.A.(MD) Nos.1465 to 1467 of 2022
R.SUBRAMANIAN, J.
and
L.VICTORIA GOWRI, J.
PKN
W.A.(MD) Nos.1465 to 1467 of 2022
21.06.2023
____________
https://www.mhc.tn.gov.in/judis
