Muthammal vs Seeniammal
2023 Latest Caselaw 6662 Mad

                                                                            S.A(MD).No.1233 of 2006

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED:20.06.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                              S.A(MD).No.1233 of 2006
                                             and M.P(MD).No.1 of 2006


                 Muthammal                                                       ...Appellant
                                                         -Vs-
                 Seeniammal                                                   ...Respondent


                 PRAYER: Second Appeal filed under Section 100 of Code of Civil Procedure,
                 against the judgment and decree dated 23.08.2005 made in A.S.No.155 of 2003
                 on the file of II Additional Subordinate Court, Madurai, reversing the decree and
                 judgment made in O.S.No.55 of 2002 dated 09.04.2003 on the file of the District
                 Munsif Court, Melur.


                                      For Appellant     : No-appearance
                                      For Respondent    :Mr.R.Subramanian




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                    S.A(MD).No.1233 of 2006

                                                          JUDGMENT

It is reported before this Court that the sole respondent died. However,

the appellant has so far not been taken any steps to implead the legal heirs of the

deceased sole respondent. Therefore, this Second Appeal is dismissed as abated.

There shall be no order as to costs. Consequently, connected miscellaneous

petition is also closed.

                                                                                        20.06.2023

                 NCC      : Yes/No
                 Index : Yes / No
                 Internet : Yes / No
                 SSB

                 To

1.The II Additional Subordinate Court, Madurai.

2.The District Munsif Court, Melur.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD).No.1233 of 2006

P.VELMURUGAN, J.

SSB

S.A(MD).No.1233 of 2006

20.06.2023

https://www.mhc.tn.gov.in/judis