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Unknown vs The State Represented By
2023 Latest Caselaw 6642 Mad

Citation : 2023 Latest Caselaw 6642 Mad
Judgement Date : 20 June, 2023

Madras High Court
Unknown vs The State Represented By on 20 June, 2023
                                                                          Crl.O.P.No.22646 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 20.06.2023

                                                    CORAM:

                                   THE HON'BLE Mr. JUSTICE SUNDER MOHAN

                                             Crl.O.P.No.22646 of 2021
                                           and Crl.M.P.No.12321 of 2021

                  1.S.Senthilganesh

                  2.S.S.Gurusaamy

                  3.A.G.Manimaran

                  4.Senthil.R

                  5.Nagaraj

                  6.Suryaprakesh @ B.P.Suriyaprakasham,

                  7.Mahalingam.S

                  8.Boopathi

                  9.Raja @ Krishnasamy

                  10.Palanisamy

                  11.Krishnamoorthy

                  12.Sebashthiyan

                  13.Muthunathan


                  Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                             Crl.O.P.No.22646 of 2021

                  14.Sakku Palanisamy @ Palanisamy A.C,

                  15.Senthil.A

                  16.Rajaram.G

                  17.Kalimuthu

                  18.Alagesan Subramanian

                  19.Prakash @ Prakasan,

                  20.Madan.K

                  21.Mathesh @ Matheshwaran

                  22.Thangavel @ ThangavelPerumalgounder

                  23.Natarajan

                  24.Chennimalai

                  25.Thavasiyappan

                  26.Nataraj

                  27.Mayilsamy.P                           ...Petitioners

                                                 Versus
                  1.The State represented by
                    The Inspector of Police,
                    Anthiyur Police Station,
                    In Cr.No.190 of 2016
                    Erode District.

                  2. P.Arulmani                            ...Respondents


                  Page 2 of 5


https://www.mhc.tn.gov.in/judis
                                                                                 Crl.O.P.No.22646 of 2021

                  PRAYER : Criminal Original Petition has been filed under Section 482 of
                  Criminal Procedure Code, seeking to call for the records culminating in the
                  S.T.C.No.306 of 2021, pending on the file of the Hon'ble Judicial Magistrate
                  No.I, of Erode and quash the same.

                                   For Petitioners    :     No Appearance
                                   For R1             :     Mr.A.Damodaran
                                                            Additional Public Prosecutor



                                                          ORDER

This petition has been filed to call for the records in S.T.C.No.306 of

2021 on the file of the learned Judicial Magistrate No.I, Erode, and to quash

the same.

2. When the matter was taken up for hearing, there is no representation

for the petitioners. However, the learned Additional Public Prosecutor

appearing for the first respondent submitted that the petitioners were tried and

acquitted by the Judgment dated 29.07.2022 in S.T.C.No.306 of 2021, which

has been challenged in this quash petition. Hence, nothing survives for

further adjudication in this Criminal Original Petition.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.22646 of 2021

3. In view of the submission made by the learned Additional Public

Prosecutor, this Criminal Original Petition stands dismissed. Consequently,

the connected miscellaneous petition is closed.

20.06.2023

Index : Yes/No Internet : Yes/No Speaking Order/Non Speaking Order Neutral Citation Case: Yes/No dk

To

1.The Judicial Magistrate No.I, Erode

2. The Public Prosecutor High Court of Madras Chennai – 600 104.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.22646 of 2021

SUNDER MOHAN, J.

dk

Crl.O.P.No.22646 of 2021 and Crl.M.P.No.12321 of 2021

20.06.2023

https://www.mhc.tn.gov.in/judis

 
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