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Sri Sakthi Educational Trust vs All India Private Educational ...
2023 Latest Caselaw 6415 Mad

Citation : 2023 Latest Caselaw 6415 Mad
Judgement Date : 16 June, 2023

Madras High Court
Sri Sakthi Educational Trust vs All India Private Educational ... on 16 June, 2023
                                                                          W.A.No.1235 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:    16.06.2023

                                                     CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.1235 of 2023

                     Sri Sakthi Educational Trust,
                     rep. by its Secretary,
                     Thalaivasal-Deviyakurichi-636 112,
                     Attur Taluk, Salem District.                          .. Appellant

                                                        Vs

                     1.All India Private Educational Institutions Association,
                       rep. by its State General Secretary K.Palaniyappan,
                       No.5, M.P. Avenue, Majestic Colony,
                       Saligramam, Chennai-600 093.

                     2.The State of Tamil Nadu,
                       rep. by its Principal Secretary to Government,
                       Housing and Urban Development (UDA (3)) Dept.,
                       Fort St. George, Chennai-600 009.

                     3.The State of Tamil Nadu,
                       rep. by its Principal Secretary to Government,
                       Department of School Education,
                       Fort St. George, Chennai-600 009.




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                              W.A.No.1235 of 2023


                     4.The Federation of Private Schools in Tamil Nadu (FAPSIT)
                       a registered Society (Regn. No.108/2010),
                       rep. by its Secretary D.C.Elangovan,
                       No.11/6A, P.T. Rajan Salai, 20th Avenue,
                       K.K. Nagar, Chennai-78.                            .. Respondents



                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order of the learned Single Judge dated 10.12.2018 made in
                     W.P.No.17178 of 2018.


                                      For the Appellant       : Mr.Kandhan Duraisami

                                      For the Respondents     : Mr.P.Muthukumar
                                                                State Government Pleader
                                                                assisted by
                                                                Mrs.R.Anitha
                                                                Spl. Government Pleader
                                                                for respondents 2 and 3

                                                              : Mr.V.G.Suresh Kumar
                                                                for respondent No.4




                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant submits that the matter has

now become infructuous.

https://www.mhc.tn.gov.in/judis W.A.No.1235 of 2023

2. In the light of that, the appeal stands disposed of. There

will be no order as to costs.





                                                           (S.V.G., CJ.)                (P.D.A., J.)
                                                                           16.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     bbr

                     To

1.The Principal Secretary to Government, State of Tamil Nadu, Housing and Urban Development (UDA (3)) Dept., Fort St. George, Chennai-600 009.

3.The Principal Secretary to Government, State of Tamil Nadu, Department of School Education, Fort St. George, Chennai-600 009.

https://www.mhc.tn.gov.in/judis W.A.No.1235 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

bbr

W.A.No.1235 of 2023

16.06.2023

https://www.mhc.tn.gov.in/judis

 
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