Nagaraj vs Sathyapriya
2023 Latest Caselaw 6414 Mad

                                                                                          A.S.No.330 of 2016


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 16.06.2023

                                                        CORAM

                    THE HON'BLE MRS JUSTICE K. GOVINDARAJAN THILAKAVADI

                                                 A.S.No.330 of 2016
                                             and C.M.P.No.7036 of 2016

                Nagaraj                                              ..       Appellant
                                                          Vs.
                Sathyapriya                                          ..       Respondent

                Prayer:- First Appeal filed under Section 96 CPC against the Judgment and
                Decree dated 09.12.2015, made in O.S.No.17 of 2011, on the file of the
                Principal Judge, Family Court, Coimbatore.
                                  For Appellant           : Mr.A.E.Ravi Chandran
                                  For Respondent          : Mr.N.Manikandan

                                                  JUDGMENT

This First Appeal has been filed as against the Judgment and Decree

dated 09.12.2015, made in O.S.No.17 of 2011, on the file of the Principal

Judge, Family Court, Coimbatore.

2. The learned counsel for the appellant appeared before this Courts and

reported that there is no instructions from the appellants.

3. In view of the above submission, this Appeal suit is dismissed for https://www.mhc.tn.gov.in/judis

A.S.No.330 of 2016

default. Consequently, connected Miscellaneous petition is closed. No costs.

16.06.2023 Speaking/Non-speaking order Index : Yes/No Internet : Yes/No mn

K. GOVINDARAJAN THILAKAVADI ,J. https://www.mhc.tn.gov.in/judis

A.S.No.330 of 2016

mn

To

1. The Principal Judge, Family Court, Coimbatore.

2. The Section Officer, VR Section, High Court, Madras.

A.S.No.330 of 2016

16.06.2023

https://www.mhc.tn.gov.in/judis