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M.Anbalagan vs The Principal Chief Conservator ...
2023 Latest Caselaw 6340 Mad

Citation : 2023 Latest Caselaw 6340 Mad
Judgement Date : 15 June, 2023

Madras High Court
M.Anbalagan vs The Principal Chief Conservator ... on 15 June, 2023
                                                                             W.A.No.1544 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 15.06.2023

                                                       CORAM

                            THE HON'BLE MRS. JUSTICE J.NISHA BANU
                                             AND
                      THE HON'BLE MR. JUSTICE D.BHARATHACHAKRAVARTHY

                                              W.A.No.1544 of 2019
                                                      and
                                         C.M.P.No.10608 & 27266 of 2019

                     M.Anbalagan                                      ... Appellant
                                                        Vs.

                     1. The Principal Chief Conservator of Forests,
                        Panagal Buildings,
                        Chennai - 600 015.

                     2. The Chief Conservator of Forests,
                        O/o Chief Conservator of Forest,
                        Salem Zone, Salem.

                     3. The Conservator of Forests,
                        O/o Conservator of Forest,
                        Salem Zone, Salem.

                     4. The District Forest Officer,
                        Salem,
                        Salem District.

                     5. Umapathi,
                        Forest Range Office,
                        Attur Forest Range,
                        Attur.                                        ...Respondents

https://www.mhc.tn.gov.in/judis
                     Page 1/4
                                                                                     W.A.No.1544 of 2019

                                  Writ Appeal filed under clause 15 of the Letters Patent against the
                     order dated 22.03.2019 passed by this Court in W.P.No.26199/2018
                                        For Appellants     : No appearance.

                                        For Respondents : Mr.Abisekmoorthy
                                                          Government Advocate

                                                     JUDGMENT

Learned Government Advocate appearing for the respondents

submits that the writ appeal is against the order of dismissal of the writ

petition, challenging the transfer order. Now, the incumbent has already

joined in the transferred place and therefore, nothing survives for further

adjudication in the matter. Learned counsel for the appellant is not

present.

2. Recording the submission made by the learned Government

Advocate, the Writ Appeal is closed. No costs. Consequently, connected

miscellaneous petitions are also closed.




                                                                        (J.N.B,J.)    (D.B.C, J.)
                     Index              : Yes / No                            15.06.2023
                     Internet           : Yes
                     vsi



                     To

https://www.mhc.tn.gov.in/judis Page 2/4 W.A.No.1544 of 2019

1. The Principal Chief Conservator of Forests, Panagal Buildings, Chennai - 600 015.

2. The Chief Conservator of Forests, O/o Chief Conservator of Forest, Salem Zone, Salem.

3. The Conservator of Forests, O/o Conservator of Forest, Salem Zone, Salem.

4. The District Forest Officer, Salem, Salem District.

J. NISHA BANU, J.

and https://www.mhc.tn.gov.in/judis Page 3/4 W.A.No.1544 of 2019

D.BHARATHA CHAKRAVARTHY,J.

vsi

W.A.No.1544 of 2019

15.06.2023

https://www.mhc.tn.gov.in/judis Page 4/4

 
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