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J.Senthilvel vs Visalakshi
2023 Latest Caselaw 6254 Mad

Citation : 2023 Latest Caselaw 6254 Mad
Judgement Date : 14 June, 2023

Madras High Court
J.Senthilvel vs Visalakshi on 14 June, 2023
                                                                               A.S.No.10 of 1995


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
                                             DATED: 14.06.2023
                                                    CORAM
                             THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
                                              A.S.No.10 of 1995

                J.Senthilvel                                                  ... Appellant

                                                     Vs.
                1.Visalakshi
                2.Vairavan
                3.Jothimani
                4.Rajalakshmi
                5.Minor Rajamanickam (died)
                Memo recorded vide Court
                order dated 26.09.2018 in
                A.S.No.10 of 1995.
                                                                             ... Respondents


                PRAYER: Appeal Suit is filed under Section 96 of the Civil Procedure Code,
                against the judgment and decree made in O.S.No.22 of 1986 on the file of the
                Subordinate Judge, Devakottai, dated 08.03.1994.


                                    For Appellant          : No appearance
                                    For R1 to R4           : No appearance




https://www.mhc.tn.gov.in/judis
                1/3
                                                                                    A.S.No.10 of 1995




                                                 JUDGMENT

Despite several opportunities given, none appeared for the appellant and

even in the last hearing also, learned counsel for the appellant is not ready for

argument. Hence, the Appeal Suit is dismissed for non-prosecution. No costs.

14.06.2023 akv

To

1.The Subordinate Judge, Devakottai.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

A.S.No.10 of 1995

N.SATHISH KUMAR,J.

akv

A.S.No.10 of 1995

14.06.2023

https://www.mhc.tn.gov.in/judis

 
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