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S.Suseela vs D.Rani @ Sakunthala
2023 Latest Caselaw 6125 Mad

Citation : 2023 Latest Caselaw 6125 Mad
Judgement Date : 13 June, 2023

Madras High Court
S.Suseela vs D.Rani @ Sakunthala on 13 June, 2023
                                                                                 A.S.No. 118 of 2019




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 13.06.2023

                                                           CORAM

                              THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI

                                                     A.S. No.118 of 2019

                     1. S.Suseela
                     2. M.Latha                                                      ... Appellants

                                                             Vs

                     1. D.Rani @ Sakunthala
                     2. Rekha                                                        ... Respondents


                     Prayer:- This First Appeal has been filed under Order 41 Rule 1 read with

                     96 of C.P.C., against the judgment and decree dated 29.06.2018 made in

                     O.S.No.221 of 2014, on the file of learned II Addl. District Court, Tiruvallur

                     at Poonamallee.

                                   For Appellants      :          Mr.D.Lakshmipathy

                                   For Respondents     :          Mr.K.S.Vamsidhar
                                                                   for R1 and R2




https://www.mhc.tn.gov.in/judis
                     1\3
                                                                                A.S.No. 118 of 2019

                                                     JUDGEMENT

The learned counsel appearing for the Appellants seek permission

of this Court on 12.06.2023 to post the above Appeal Suit for withdrawal.

2. Today, when the matter taken up for hearing, the learned

counsel for appellants made a similar request before this Court and an

endorsement has also been made to that effect.

3. In view of the same, the Appeal Suit stands dismissed as

withdrawn. No costs.

13.06.2023

Index:Yes/No Internet:Yes/no Speaking Order/Non Speaking Order rpp Note : Issue order copy on 13.06.2023

To

II Addl. District Judge, Poonamallee.

https://www.mhc.tn.gov.in/judis 2\3 A.S.No. 118 of 2019

T.V. THAMILSELVI, J.,

rpp

A.S. No.118 of 2019

13.06.2023

https://www.mhc.tn.gov.in/judis 3\3

 
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