Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rani vs The Commissioner
2023 Latest Caselaw 6109 Mad

Citation : 2023 Latest Caselaw 6109 Mad
Judgement Date : 13 June, 2023

Madras High Court
Rani vs The Commissioner on 13 June, 2023
                                                                        S.A.No.507 of 2020


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 13.06.2023

                                                    CORAM

                                         MR.JUSTICE N.SESHASAYEE

                                               S.A.No.507 of 2020
                                           and C.M.P.No.10930 of 2020

                  P.Nsagabushanam (deceased)

                  1.Rani
                  2.Thangamani
                  3.Dharmalingam
                  4.Gowri
                  5.Hemalatha
                  6.Gnanaprakash
                  (LRs of the Appellant deceased plaintiff)             ... Appellants

                                                       Vs.

                  1.The Commissioner
                  Hindu Religious and Charitable Endowments
                  Nungambakkam High Road
                  Chennai 600 034

                  2.Arulmighu Badrakaliamman and
                  Veerabadraswamy Thirukkoil rep. by its
                  Executive Officer
                  No.5, Kumaraswamy Lane, Royapuram
                  Chennai 600 013




                  1/4



https://www.mhc.tn.gov.in/judis
                                                                               S.A.No.507 of 2020


                  3.S.I.Algarsamy Chettiar Higher Secondary
                  School, rep. by its President
                  S.Govindaraj (died)
                  New President
                  M.Sivakumar
                  3, Adam Sahib Street
                  Royapuram, Chennai 600 013

                  4.Government of Tamilnadu, rep. by
                  its Secretary, Tamil Culture Development
                  and Hindu Religious and Charitable
                  Endowments Department
                  Fort St. George
                  Chennai 600 009

                  (M.Sivakumar has been elected as a new president
                  of the R3 School instead of deceased president
                  S.Govindaraj vide order of Memo dated 3/2/2022
                  and Court dt.27/4/2022 made in C.M.P.3742/2022
                  in S.A.507/2020 (SSSRJ)
                                                                              ... Respondents


                  PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                  Code, against the judgment and decree passed in A.S.No.56 of 2016 dated
                  07.09.2019 on the file of the learned IV Additional City Civil Court Judge,
                  Chennai confirming the judgment and decree passed in O.S.No.12814 of
                  2009 dated 30.11.2015 on the file of the learned XVI Assistant City Civil
                  Court Judge at Chennai and praying for setting aside the same.
                                  For Appellants       : Mr.S.Sadasharam
                                  For Respondents      : Mr.R.Asohan for R3
                                                          Mr.S.P.Karthik, G.A. for 1 , 4

                  2/4



https://www.mhc.tn.gov.in/judis
                                                                                  S.A.No.507 of 2020


                                                    ORDER

Learned counsel for the appellants informs the Court that the appeal has

since become infructuous, he is withdrawing the same. He has also made

necessary endorsement to that effect in the bundle.

2.This appeal stands dismissed accordingly as infructuous. No costs.

Consequently, the connected miscellaneous petition is closed.

13.06.2023

kas

Index : yes / no Speaking / Non Speaking order

To.

1.The IV Additional City Civil Court Chennai

2.The XVI Assistant City Civil Court Chennai

https://www.mhc.tn.gov.in/judis S.A.No.507 of 2020

N.SESHASAYEE, J.

kas

S.A.No.507 of 2020 and C.M.P.No.10930 of 2020

13.06.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter