Dr.T.Kishanth vs The Government Of India
2023 Latest Caselaw 6108 Mad

                                                                          W.A.No.1618 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:    13.06.2023

                                                       CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                        AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.1618 of 2021

                     1.Dr.T.Kishanth
                     2.Dr.G.Manujkumar
                     3.Dr.S.Bhuvaneswary                             ..    Appellants

                                                        Vs

                     1.The Government of India,
                       rep. by its Under Secretary,
                       Ministry of Health and Family Welfare,
                       Nirmal Bhawan, New Delhi-110 001.

                     2.The Medical Council of India,
                       rep. by its Joint Secretary,
                       Pocket-14, Sector-8,
                       Dwarka, Phase-I
                       New Delhi-11077

                     3.Government of Puducherry,
                       rep. by the Under Secretary to Government (Health)
                       Chief Secretariat, Puducherry.




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                                                                          W.A.No.1618 of 2021


                     4.Central Admissions Committee (CENTAC)
                       rep. by Chairman/Convenor
                       Pondicherry Engineering College Campus,
                       Puducherry-605 014.

                     5.The Pondicherry Institute of Medical Sciences,
                       rep. by its Registrar,
                       Kalapet,
                       Puducherry-605 014.

                     6.Dr.S.K.Jamuna

                     7.Dr.J.Jamuna

                     8.Dr.R.Prateesh Chandran

                     9.Dr.M.Sujith

                     10.Dr.J.Viaksini

                     11.Dr.Nithin Pollo Joe Theckumparampil

                     12.Dr.T.Premsai

                     13.Dr.M.Arun Sundaram

                     14.Dr.Mohammed Fail Ali

                     15.Dr.N.Niranjan Kumar

                     16.Dr.Tholkappia Chezhian

                     17.Dr.Muni Sankar Reddy M

                     18.Dr.R.Mano                                    ..    Respondents

                           (Respondents 6 to 17 given up in the writ appeal)



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                                                                                W.A.No.1618 of 2021


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 7.10.2020 made in W.P.No.1287 of 2018.


                                      For the Appellants       : Mr.C.Vigneswaran

                                      For the Respondents      : Mr.B.Rabu Manohar
                                                                 for respondent No.1
                                                               : Mr.S.Raveekumar
                                                                 Govt. Pleader (Puducherry)
                                                                 for respondents 2 to 5


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellants, on instructions, seeks leave

to withdraw the writ appeal.

2. In view of that, the writ appeal is dismissed as withdrawn.

There will be no order as to costs.

                                                             (S.V.G., CJ.)                (P.D.A., J.)
                                                                             13.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     bbr

https://www.mhc.tn.gov.in/judis W.A.No.1618 of 2021

To

1.The Under Secretary, Government of India, Ministry of Health and Family Welfare, Nirmal Bhawan, New Delhi-110 001.

2.The Joint Secretary, Medical Council of India, Pocket-14, Sector-8, Dwarka, Phase-I New Delhi-11077

3.The Under Secretary to Government (Health) Government of Puducherry Chief Secretariat, Puducherry.

4.The Chairman/Convenor Central Admissions Committee (CENTAC) Pondicherry Engineering College Campus, Puducherry-605 014.

5.The Registrar, Pondicherry Institute of Medical Sciences, Kalapet, Puducherry-605 014.

https://www.mhc.tn.gov.in/judis W.A.No.1618 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

bbr

W.A.No.1618 of 2021

13.06.2023

https://www.mhc.tn.gov.in/judis