Maximus Arc Limited vs Sri Devi Karumariamman ...
2023 Latest Caselaw 5998 Mad

                                                                     W.A.No.1183 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:   12.06.2023

                                                    CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.1183 of 2023

                     Maximus ARC Limited,
                     A company incorporated under Companies Act 2013,
                     Having registered and Corporate office at
                     59A-18/1A-5A, 3rd Floor, Sri Plaza,
                     Teacher's Colony, Patamata, Vijayawada-520 008
                     rep. by its Vice President K.Hari Krishna   ..   Appellant

                                                       Vs

                     1.Sri Devi Karumariamman Educational Trust,
                       rep. by its Trustee J.Kumaran
                       Having office at No.5, Chellammal Complex,
                       Janaki Nagar, Arcot Road,
                       Valasaravakkam, Chennai-600 087.

                     2.Indian Bank,
                       rep. by its Assistant General Manager,
                       Kodambakkam Branch, 4/12, Trustpuram III Cross,
                       Kodambakkam, Chennai-600 024.

                     3.Central Bank of India,
                       rep. by its Assistant General Manager,
                       Mid Corporate Branch, 48/49, Montieth Road,
                       Egmore, Chennai-600 008.

                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.1183 of 2023


                     4.Ministry of Adi Dravidar and
                           Tribal Welfare Department,
                       Adi Dravidar and Tribal Welfare Directorate,
                       Chepauk, Triplicane,
                       Chennai-600 005.                             ..          Respondents

                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order made in W.M.P.No.14281 of 2020 in W.P.No.8113 of 2019, dated
                     25.11.2021.


                                      For the Appellant        : Mr.Anirudh A Sriram


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant, on instructions, seeks leave

to withdraw the writ appeal.

2. In view of that, the writ appeal is dismissed as withdrawn.

There will be no order as to costs. Consequently, C.M.P.Nos.12052

and 12053 of 2023 are closed.

                                                            (S.V.G., CJ.)                (P.D.A., J.)
                                                                            12.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     bbr

https://www.mhc.tn.gov.in/judis W.A.No.1183 of 2023

To

1.The Assistant General Manager, Indian Bank, Kodambakkam Branch, 4/12, Trustpuram III Cross, Kodambakkam, Chennai-600 024.

3.The Assistant General Manager, Central Bank of India, Mid Corporate Branch, 48/49, Montieth Road, Egmore, Chennai-600 008.

4.The Ministry of Adi Dravidar and Tribal Welfare Department, Adi Dravidar and Tribal Welfare Directorate, Chepauk, Triplicane, Chennai-600 005.

THE HON'BLE CHIEF JUSTICE

https://www.mhc.tn.gov.in/judis W.A.No.1183 of 2023

AND P.D.AUDIKESAVALU, J.

bbr

W.A.No.1183 of 2023

12.06.2023

https://www.mhc.tn.gov.in/judis