Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr.S.Chandran vs The Joint Director Of School ...
2023 Latest Caselaw 5988 Mad

Citation : 2023 Latest Caselaw 5988 Mad
Judgement Date : 12 June, 2023

Madras High Court
Dr.S.Chandran vs The Joint Director Of School ... on 12 June, 2023
                                                                       W.A(MD)No.459 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                         DATED : 12.06.2023

                                               CORAM :

                          THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                             and
                         THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                      W.A(MD)No.459 of 2023
                                               and
                                     C.M.P(MD)No.4689 of 2023

                Dr.S.Chandran                                            ... Appellant

                                                    vs.

                1. The Joint Director of School Education (Higher Secondary),
                DPI Campus, College Road,
                Chennai.

                2. The Chief Educational Officer,
                Tiruchirapalli.

                3. The District Educational Officer (Secondary Education),
                Trichy.

                4. R.Susila Rengarajan
                The Secretary,
                Tiruchirappalli E.R. Higher Secondary School Sangam,
                E.R. Higher Secondary School,
                East Chinthamani, Melachinthamani,
                Tiruchirappalli.

                5. Thiru R.Ragavan
                The President,
                Tiruchirappalli E.R. Higher Secondary School Sangam,
                E.R. Higher Secondary School,
                East Chinthamani, Melachinthamani,

https://www.mhc.tn.gov.in/judis
                1/4
                                                                                W.A(MD)No.459 of 2023


                Tiruchirappalli.

                6. Dr.V.Ramakrishnan                                       ... Respondents


                          PRAYER : Appeal filed under Clause 15 of Letters Patent,
                against the order passed in W.P(MD)No.2409 of 2023 dated
                07.02.2023.


                                  For Appellant    : Mr.AL.Kannan
                                  For R1 to R3     : Mr.D.Sadiq Raja
                                                          Additional Government Pleader


                                                     JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

This appeal is directed against the order made in

W.P(MD)No.2409 of 2023 dated 07.02.2023. The said writ petition

was filed against the order of the District Educational Officer,

Tiruchirappalli, dated 05.01.2023, in and by which, the 6th

respondent being the senior most P.G Assistant in the school was

placed as Headmaster(in-charge) while placing the school under

direct payment. There is a dispute regarding the appointment of the

appellant as the Headmaster of the school by the school committee

way back on 13.10.2019 that will have to be separately resolved.

https://www.mhc.tn.gov.in/judis

W.A(MD)No.459 of 2023

2. Insofar as this appeal is concerned, nothing survives in

this appeal as of today, since the appellant himself has attained the

age of superannuation on 30.06.2022. Even though the appellant

continued to function as Headmaster till the impugned order dated

05.01.2023 came to be passed, since he retired from service, the 6th

respondent is now functioning as in-charge Headmaster.

3. In view of the subsequent developments, without

prejudice to the decision on the question as to whether the appellant

was validly appointed as Headmaster or not, this writ appeal is

dismissed as having become infructuous. No costs. Connected

miscellaneous petition is closed.

(R.SUBRAMANIAN, J.) & (L.VICTORIA GOWRI, J.) 12.06.2023

Index : Yes / No Internet : Yes Neutral Citation : Yes / No bala

To

1. The Joint Director of School Education (Higher Secondary), DPI Campus, College Road, Chennai.

https://www.mhc.tn.gov.in/judis

W.A(MD)No.459 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

bala

2. The Chief Educational Officer, Tiruchirapalli.

3. The District Educational Officer (Secondary Education), Trichy.

JUDGMENT MADE IN W.A(MD)No.459 of 2023 DATED : 12.06.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter