Branch Office At vs Tamil Nadu Newsprint And Papers ...
2023 Latest Caselaw 5983 Mad

                                                                                S.A.No.1325 of 2010
                                                                               and M.P.No.1 of 2010



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 12.06.2023

                                                    CORAM:

                                  THE HONOURABLE MRS.JUSTICE R. HEMALATHA

                                               S.A.No.1325 of 2010
                                              and M.P.No.1 of 2010

                     M/s.Shipping Corporation of India Ltd.,
                     having their registered office at
                     Shipping House,
                     248, Madam Cama Road,
                     Bombay - 400 021.

                     Branch office at
                     MPT New Building Annexe,
                     Opp. to Harbour Gate,
                     Madras - 600 001.                               ... Appellant
                                                      ..Vs..

                     1.Tamil Nadu Newsprint and Papers Ltd.
                       Rep. by Power Agent / Subrogee
                       The Oriental Insurance Co. Ltd.,
                       having their registered office at
                       No.10, Whites Road, Chennai - 14.

                     2.The Oriental Insurance Co. Ltd.,
                       carrying on business at
                       No.10, Whites Road, Chennai - 14.             ... Respondents

                     PRAYER : Second Appeal filed under Section 100 C.P.C., against the
                     decree and judgment dated 25.02.2010 in A.S.No.138 of 2005 on the file
                     of the Additional District and Sessions Court, IV Fast Track Court,
https://www.mhc.tn.gov.in/judis
                     1/3
                                                                                    S.A.No.1325 of 2010
                                                                                   and M.P.No.1 of 2010



                     Chennai, upholding the decree and judgment in O.S.No.7008 of 1996
                     dated 28.11.2003 on the file of the XI Assistant City Civil Court,
                     Chennai.


                                           For Appellant       : Mr.K.Bijai Sundar
                                           For Respondents     : Mr.Nageswaran


                                                   JUDGMENT

Today, when the matter is taken up for hearing the learned

counsel for the appellant reports no instructions for the appellant.

2. In view of the same, the Second Appeal is dismissed for non

prosecution. No costs. Consequently, connected Miscellaneous Petition is

closed.

12.06.2023 Index : Yes/No Internet : Yes/No mtl

https://www.mhc.tn.gov.in/judis

S.A.No.1325 of 2010 and M.P.No.1 of 2010

R. HEMALATHA, J.

mtl

To

1. The Additional District and Sessions Court, IV Fast Track Court, Chennai.

2. The XI Assistant City Civil Court, Chennai.

3. The Section Officer, V.R. Section, High Court, Madras.

S.A.No.1325 of 2010 and M.P.No.1 of 2010

12.06.2023

https://www.mhc.tn.gov.in/judis