A.Melvin James vs Maria Josephin Meljora
2023 Latest Caselaw 5899 Mad

                                                                                  C.M.A.(MD)No.501 of 2020


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 09.06.2023

                                                            CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
                                                             AND
                             THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                                C.M.A.(MD)No.501 of 2020

                     A.Melvin James                                  ... Appellant / Petitioner
                                                              Vs.

                     Maria Josephin Meljora                          ...Respondent / Respondent


                     PRAYER: Appeal filed under Section 19 of Family Courts Act, praying
                     this Court to set aside the judgment and decree dated 10.07.2020 made in
                     D.O.P.No.75 of 2020 on the file of the Family Court, Thoothukudi.


                                            For Appellant     : Mr.S.Ramasamy
                                            For Respondent : No Appearance


                                                        JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

The learned counsel for the appellant has addressed a letter dated

07.06.2023 to the Registry, seeking permission to withdraw this appeal.

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.501 of 2020

2.Recording the said letter, this Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs.

(R.S.K., J.) & (K.K.R.K, J.) 09.06.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

MYR

To

1.The Family Court, Thoothukudi.

2.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.501 of 2020

R.SURESH KUMAR, J.

AND K.K.RAMAKRISHNAN, J.

MYR

C.M.A.(MD)No.501 of 2020

09.06.2023

https://www.mhc.tn.gov.in/judis