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The District Collector vs Udumalpet Sarvodaya Sangh
2023 Latest Caselaw 5896 Mad

Citation : 2023 Latest Caselaw 5896 Mad
Judgement Date : 9 June, 2023

Madras High Court
The District Collector vs Udumalpet Sarvodaya Sangh on 9 June, 2023
                                                                        CMP No.10523 of 2023 and
                                                                         WA SR No.41642 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED:   09.06.2023

                                                        CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                           AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                              CMP No.10523 of 2023
                                           and WA SR No.41642 of 2023

                     1. The District Collector,
                        Tiruppur District,
                        Tiruppur.

                     2. The Tahsildar,
                        Udumalpet, Tiruppur District.            ... Petitioners/Appellants


                                                           Vs

                     Udumalpet Sarvodaya Sangh,
                     Rep by its Secretary,
                     Mr.s.Thirugnanasampantham,
                     No.45, Nehru Street, Udumalpet,
                     Tiruppur District.                          ... Respondent/Respondent


                     Prayer: Civil Miscellaneous Petition filed under Section 5 of Limitation
                     Act to condone the delay of 357 days in filing the Writ Appeal SR
                     No.41642 of 2023 under Clause 15 of the Letters Patent to set aside
                     the order dated 24.08.2020 made in W.P.No.10020 of 2020 on the file
                     of this Court.




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                            CMP No.10523 of 2023 and
                                                                             WA SR No.41642 of 2023

                     For the Petitioners/Appellants            :: Mr.J.Ravindran
                                                                  Addl. Advocate General
                                                                  assisted by Mr.U.Baranidharan,
                                                                  Addl. Govt. Pleader.

                                                           *****


                                                          JUDGMENT

(Made by the Hon'ble Chief Justice)

Learned Additional Advocate General appearing for the

applicants submits that the applicants/appellants would not pursue the

present appeal as the order was for executing the award under the Lok

Adalat.

In light of that, the present application, CMP.No.10523 of 2023

and the Writ Appeal SR No.41642 of 2023 stand disposed of. No

costs.



                                                            (S.V.G., CJ.)             (P.D.A., J.)
                                                                            09.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     sra







https://www.mhc.tn.gov.in/judis CMP No.10523 of 2023 and WA SR No.41642 of 2023

To

1. The District Collector, Tiruppur District, Tiruppur.

2. The Tahsildar, Udumalpet, Tiruppur District.

https://www.mhc.tn.gov.in/judis CMP No.10523 of 2023 and WA SR No.41642 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

CMP No.10523 of 2023 and WA SR No.41642 of 2023

09.06.2023

https://www.mhc.tn.gov.in/judis

 
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