Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.Shafeeq Ahamed vs The Chairman
2023 Latest Caselaw 5895 Mad

Citation : 2023 Latest Caselaw 5895 Mad
Judgement Date : 9 June, 2023

Madras High Court
K.Shafeeq Ahamed vs The Chairman on 9 June, 2023
                                                                      CMP No.10669 of 2023 and
                                                                       WA SR No.57275 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:     09.06.2023

                                                    CORAM

                            THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                              CMP No.10669 of 2023
                                           and WA SR No.57275 of 2023

                     K.Shafeeq Ahamed                                 ... Petitioner/Appellant


                                                       Vs

                     1. The Chairman,
                        State Industries Promotion Corporation
                           of Tamil Nadu Ltd (SIPCOT),
                        No.19-A, Rukmani Lakshmipathy Road,
                        Egmore, Chennai-600 008.

                     2. The Estate Officer,
                        SIPCOT Project Office,
                        SIPCOT IT Park,
                        Siruseri, Chengalpattu-603103.

                     3. The Project Officer,
                        Siruseri Sipcot IT Park,
                        Siruseri, Old Mahabalipuram Road,
                        Chennai-603103.

                     4. The Assistant Executive Engineer,
                        SITP, Siruseri,
                        Chennai-603103.


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                          CMP No.10669 of 2023 and
                                                                           WA SR No.57275 of 2023



                     5. The Tahsildar,
                        Thiruporur,
                        Kancheepuram District.

                     6. The Revenue Inspector,
                        Kelambakkam,
                        Thiruporur Taluk,
                        Kancheepuram District.

                     7. The Village Administrative Officer,
                        Egattur Village, Thiruporur Taluk,
                        Kancheepuram District.                       ... Respondents/Respondents


                     Prayer: Civil Miscellaneous Petition filed under Section 5 of Limitation
                     Act to condone the delay of one day in filing the Writ Appeal SR
                     No.57275 of 2023 under Clause 15 of the Letters Patent to set aside
                     the order dated 06.03.2023 made in W.P.No.6903 of 2023 on the file
                     of this Court.


                                  For the Petitioner/Appellant :: Ms.N.Fidelia


                                                         JUDGMENT

(Made by the Hon'ble Chief Justice)

Learned counsel for the applicant submits, on instructions, that

the applicant/petitioner does not press the present application as well

as the appeal.

https://www.mhc.tn.gov.in/judis CMP No.10669 of 2023 and WA SR No.57275 of 2023

In light of that, the present application, CMP.No.10669 of 2023

and the Writ Appeal SR No.57275 of 2023 stand disposed of. No

costs.



                                                           (S.V.G., CJ.)             (P.D.A., J.)
                                                                           09.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     sra


                     To

                     1. The Chairman,

State Industries Promotion Corporation of Tamil Nadu Ltd (SIPCOT), No.19-A, Rukmani Lakshmipathy Road, Egmore, Chennai-600 008.

2. The Estate Officer, SIPCOT Project Office, SIPCOT IT Park, Siruseri, Chengalpattu-603103.

3. The Project Officer, Siruseri Sipcot IT Park, Siruseri, Old Mahabalipuram Road, Chennai-603103.

4. The Assistant Executive Engineer, SITP, Siruseri, Chennai-603103.

5. The Tahsildar, Thiruporur, Kancheepuram District.

https://www.mhc.tn.gov.in/judis CMP No.10669 of 2023 and WA SR No.57275 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

6. The Revenue Inspector, Kelambakkam, Thiruporur Taluk, Kancheepuram District

7. The Village Administrative Officer, Egattur Village, Thiruporur Taluk, Kancheepuram District.

CMP No.10669 of 2023 and WA SR No.57275 of 2023

09.06.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter