R.A.R.Arumugasamy vs Hazarath Syed Sha Mian Sakkaf ...
2023 Latest Caselaw 5821 Mad

                                                                                   S.A(MD).No.549 of 2017

                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 08.06.2023

                                                            CORAM:

                                  THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                               S.A.(MD)No.549 of 2017
                     R.A.R.Arumugasamy                   .... Appellant/Appellant/Plaintiff
                                                        Vs.
                     Hazarath Syed Sha Mian Sakkaf Saheb Khadiri
                     Thaikkal, Thanjavur,
                     rep. By its Senior Trustee
                     Janab Syed Moin Ahamed              ...Respondent/Respondent/Defendant
                     Prayer :          Second Appeal is filed under Section 100 of Code of Civil
                     Procedure, against the judgment and decree dated 01.11.2016 passed in
                     A.S.No.17 of 2016 on the file of the 2nd Additional District & Sessions
                     Judge, Thanjavur, partly reversing the judgment and decree passed by the
                     Additional Subordinate Judge, Thanjavur in O.S.No.86 of 2012 dated
                     08.03.2016.
                                              For Appellant       : Mr.M.P.Senthil
                                              For Respondent      : Mr.P.Sesu Balan Raja

                                                        JUDGMENT

Since steps have not been taken to bring on record the legal heirs of

the deceased sole appellant till date, this Second Appeal is dismissed as

abated. No costs.

08.06.2023 Index : Yes/No Internet: Yes/No CM

https://www.mhc.tn.gov.in/judis S.A(MD).No.549 of 2017

To

1.The 2nd Additional District & Sessions Judge, Thanjavur

2. The Additional Subordinate Judge, Thanjavur

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD).No.549 of 2017

ABDUL QUDDHOSE, J.

CM

S.A.(MD)No.549 of 2017

08.06.2023

https://www.mhc.tn.gov.in/judis