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The Member Secretary vs A.Pavunkumar
2023 Latest Caselaw 5705 Mad

Citation : 2023 Latest Caselaw 5705 Mad
Judgement Date : 7 June, 2023

Madras High Court
The Member Secretary vs A.Pavunkumar on 7 June, 2023
                                                                                W.A.No.1880 of 2021



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 07.06.2023

                                                     CORAM :

                       THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                         AND
                                   THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                               W.A.No.1880 of 2021

                     1. The Member Secretary
                        Tamil Nadu Uniformed Services
                         Recruitment Board (TNUSRB)
                        Old Commissioner of Police Office Campus
                        Pantheon Road, Egmore
                        Chennai 600 008

                     2. The Director General of Police
                        Tamil Nadu
                        Dr.Radhakrishnan Salai
                        Mylapore, Chennai 600 004               ..    Appellants

                                                    v.

                     1. A.Pavunkumar
                     2. P.Chandrasekar
                     3. P.Manojkumar
                     4. P.Ananthan                              ..    Respondents

                           Writ Appeal filed under Clause 15 of the Letters Patent, against the
                     order dated 27.04.2021 made in W.M.P.No.11068 of 2021 in W.P.No.10467

                     ____________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.1880 of 2021



                     of 2021.

                                        For Appellants    ::    Mr.Lenin Prabhu
                                                                Government Advocate

                                        For Respondents ::      Mr.S.Neduchezhiyan

                                                          JUDGMENT

(Judgment of the Court was made by The Hon'ble Chief Justice)

It is submitted that subsequently final order is passed in the writ

petition. In view of that, the learned counsel for the appellant seeks to

withdraw the writ appeal.

2. The writ appeal is dismissed as withdrawn. No costs.

Consequently, C.M.P.No.11993 of 2021 is also dismissed.

(S.V.G.,C.J.) (P.D.A.,J.) Index : yes/no 07.06.2023 Neutral citation : yes/no ss

____________

https://www.mhc.tn.gov.in/judis W.A.No.1880 of 2021

To

1. The Member Secretary Tamil Nadu Uniformed Services Recruitment Board (TNUSRB) Old Commissioner of Police Office Campus Pantheon Road, Egmore Chennai 600 008

2. The Director General of Police Tamil Nadu Dr.Radhakrishnan Salai Mylapore, Chennai 600 004

____________

https://www.mhc.tn.gov.in/judis W.A.No.1880 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

ss

W.A.No.1880 of 2021

07.06.2023

____________

https://www.mhc.tn.gov.in/judis

 
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