S.Thanigachalam vs B.Surya
2023 Latest Caselaw 5682 Mad

                                                                        C.M.A.No.544 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 07.06.2023

                                                     CORAM:

                                    THE HONOURABLE MRS.JUSTICE N.MALA

                                              C.M.A.No.544 of 2022
                                            and C.M.P.No.3859 of 2022
                     S.Thanigachalam                                       .. Appellant


                                                         Vs.


                     B.Surya                                               .. Respondent



                     PRAYER: Civil Miscellaneous Appeal filed under Section 173 of the

                     Motor Vehicles Act, against the judgment and decree dated 21.10.2021

                     made in M.C.O.P.No.14 of 2019 on the file of the Motor Accident Claims

                     Tribunal, Sub Court, Uthangarai.



                                         For Appellant   : No appearance




                     1/2


https://www.mhc.tn.gov.in/judis
                                                                          C.M.A.No.544 of 2022

                                                                                 N.MALA,J.

                                                                                             kj
                                                     JUDGMENT

When the matter was listed on 27.04.2023, there was no

representation for the appellant. Hence, the matter was directed to be

posted today i.e., 07.06.2023 under the caption 'for dismissal'. Even

today, when the matter is called, there is no representation for the

appellant. The Civil Miscellaneous Appeal is therefore dismissed for

non-prosecution. No costs. Consequently, connected Miscellaneous

Petition is closed.

07.06.2023 Index:Yes/No Internet:Yes/No kj

To

The Subordinate Judge Motor Accident Claims Tribunal, Uthangarai.

C.M.A.No.544 of 2022 and C.M.P.No.3859 of 2022

https://www.mhc.tn.gov.in/judis