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J.Mariayyah vs Elizebeth Rani
2023 Latest Caselaw 5538 Mad

Citation : 2023 Latest Caselaw 5538 Mad
Judgement Date : 6 June, 2023

Madras High Court
J.Mariayyah vs Elizebeth Rani on 6 June, 2023
                                                                                  C.M.A.No.2711 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 06.06.2023

                                                          CORAM

                            THE HON'BLE MRS. JUSTICE J.NISHA BANU
                                             AND
                      THE HON'BLE MR. JUSTICE D.BHARATHACHAKRAVARTHY

                                                  C.M.A.No.2711 of 2017
                                                           and
                                                  C.M.P.No.15205 of 2017


                     J.Mariayyah                                             ... Appellant
                                                            Vs.

                     Elizebeth Rani                                          ..Respondent

                                  Civil Miscellaneous Appeal filed under Section 19 of the Family

                     Court Act,1984 against the judgment and decree passed by the learned II

                     Additional Judge, Family Court, Chennai in O.P.No.4834 of 2013 dated

                     10.07.2017.



                                       For Appellant     : Mr.T.S.Rajamohan

                                       For Respondents     : No appearance




https://www.mhc.tn.gov.in/judis
                     Page 1/3
                                                                                C.M.A.No.2711 of 2017

                                                     JUDGMENT

Learned counsel for the appellant represents that already the

parties had compromised the issue and divorce for mutual consent has

also been filed and the order was granted. In such view of the matter, this

Civil Miscellaneous Appeal is dismissed as having become infructuous.

No costs. Consequently, connected miscellaneous petition is closed.




                                                                     (J.N.B,J.)    (D.B.C, J.)
                     Index             : Yes / No                          06.06.2023
                     Internet          : Yes
                     vsi

                     To


II Additional Judge, Family Court, Chennai

https://www.mhc.tn.gov.in/judis Page 2/3 C.M.A.No.2711 of 2017

J. NISHA BANU, J.

and D.BHARATHA CHAKRAVARTHY,J.

vsi

C.M.A.No.2711 of 2017

06.06.2023

https://www.mhc.tn.gov.in/judis Page 3/3

 
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